High Courts01 Mar 2013Allowed
Arun Kumar Sah Vs Gita Devi and Others
Patna High Court · (2013) 2 PLJR 221
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 14 Rule 1(5), Order 17 Rule 2, Order 17 Rule 3, Order 17 Rule 3(a)
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 47 of 57
High Courts01 Mar 2013Allowed
Prafful Chandra Sudhanshu Vs The State Election Commission (Municipality) and Others
Patna High Court · (2013) 2 PLJR 114
Bihar Municipal Act, 2007 — Section 479
High Courts01 Mar 2013
The State of Bihar Vs Chandra Bhushan Singh and Others Dadan Pandey Vs The State of Bihar
Patna High Court · (2013) 4 PLJR 23
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts01 Mar 2013
Most. Shashi Gupta Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 899
High Courts28 Feb 2013
Surya Kumar Das and Another Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 408
High Courts28 Feb 2013Allowed
Gurucharan Sah and Another Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 566
Bihar State Universities Act, 1976 — Section 10, 12(4), 60
High Courts28 Feb 2013Dismissed
Varun Kumar Vs The Bihar Staff Selection Commission and Others
Patna High Court · (2013) 3 PLJR 5
High Courts27 Feb 2013Dismissed
Md. Tahir Ansari Vs The Union of India
Patna High Court · (2013) 2 BBCJ 517
High Courts27 Feb 2013Dismissed
Barhamdeo Modi @ Barnwal Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 211
Benami Transactions (Prohibition) Act, 1988 — Section 4
High Courts26 Feb 2013Disposed Off
Girija Devi Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 937
High Courts26 Feb 2013Dismissed
Jagnarayan Rai @ Dharikshan Rai Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 231
High Courts26 Feb 2013
Krishna Murari Singh Vs The State of Bihar and Another
Patna High Court · (2013) 3 DMC 705 : (2013) 2 PLJR 120
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19(4)Hindu Marriage Act, 1955 — Section 5(i)
High Courts26 Feb 2013Dismissed
Urmila Singh Vs Satendra Singh and Others
Patna High Court · (2013) 2 PLJR 227
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 3, 151
High Courts26 Feb 2013
Ram Chander Chourasia and Others Vs Bijay Das and Others
Patna High Court · (2013) 2 PLJR 506
Evidence Act, 1872 — Section 91, 92
High Courts26 Feb 2013
Md. Zaheeruddin Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 909
Constitution of India, 1950 — Article 30(1)Income Tax Act, 1922 — Section 25
High Courts26 Feb 2013
Sanjay Das Vs State of Bihar
Patna High Court · (2013) 2 PLJR 182
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 354
High Courts25 Feb 2013Allowed
Upendra Kumar Vs State of Bihar
Patna High Court · (2013) 2 BBCJ 537 : (2013) 2 BLJud 270
High Courts25 Feb 2013Dismissed
Shri Kailash Sah Vs Maneshwar Prasad
Patna High Court · (2013) 3 BLJud 102
High Courts25 Feb 2013Dismissed
Chandra Shekhar Mahto Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 908