High Courts23 Oct 2013
Vindu Singh Kumari Vs The Bihar State Electricity Board and Others
Patna High Court · (2013) 4 PLJR 801
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 10 of 57
High Courts23 Oct 2013Dismissed
Kusum Lal Singh and Others Vs The State of Bihar
Patna High Court · (2013) 10 PAT CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts23 Oct 2013Disposed Off
Manish Kumar Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 418
High Courts22 Oct 2013Dismissed
Bhutai Sah, Bihari Sah, Ram Chandra Sah and Gurudeo Sah Vs State of Bihar
Patna High Court · (2013) 10 PAT CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts22 Oct 2013
The Braithwaite Burn and Jessop Construction Company Limited Vs The Bihar State Electricity Board
Patna High Court · (2014) 1 PLJR 185 : (2014) 2 RCR(Civil) 580
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 226
High Courts22 Oct 2013
Kems Services Private Limited Vs State of Bihar and Others
Patna High Court · (2014) 1 PLJR 622
High Courts21 Oct 2013Disposed Off
Kartik Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2014) LabIC 131
High Courts09 Oct 2013
Dr. Janak Lali Sinha Vs The State of Bihar and Others
Patna High Court · (2014) LabIC 1448
High Courts09 Oct 2013Allowed
Seema More Vs Suresh Kumar More
Patna High Court · (2014) CriLJ 144
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 126Family Courts Act, 1984 — Section 20Hindu Marriage Act, 1955 — Section 9
High Courts09 Oct 2013
Maya Jaiswal and Others Vs The State of Bihar and Others Prof. Satyendra Singh and Others Vs The Secretary, Department of Personnel and Administrative Reforms, Government of Bihar and Others Urmila Devi and Another Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 165
High Courts09 Oct 2013
Srei Equipment Finance Private Limited Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 79
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482
High Courts09 Oct 2013
In Re: Sudhir Chandra Ghose
Patna High Court · AIR 2014 Patna 21
Life Insurance Corporation Act, 1956 — Section 3, 7Succession Act, 1925 — Section 273, 302
High Courts09 Oct 2013Dismissed
Raj Muni Rai Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 17
Constitution of India, 1950 — Article 14, 226
High Courts09 Oct 2013Dismissed
Rekha Kumari @ Rekha Devi Vs The State of Bihar and Others
Patna High Court · (2013) 10 PAT CK 0030
Constitution of India, 1950 — Article 226, 311(2)
High Courts09 Oct 2013Dismissed
Dr. Raj Kumar Sharma Vs The State of Bihar and Others
Patna High Court · AIR 2014 Patna 56
High Courts09 Oct 2013Allowed
Bujhawan Thakur and Rameshwar Thakur Vs The State of Bihar and Pancham Deo Choudhary @ Panchamdeo Prasad Choudhary
Patna High Court · (2013) 10 PAT CK 0019
Penal Code, 1860 (IPC) — Section 406
High Courts09 Oct 2013Dismissed
Nitin Mukesh Vs The Principal Secretary, Department of Health, Govt. of Bihar and Others
Patna High Court · (2014) 1 PLJR 541
High Courts09 Oct 2013
Anwarul Haque @ Bahrul Vs State of Bihar and S.K. Khairuddin
Patna High Court · (2013) 10 PAT CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 244Penal Code, 1860 (IPC) — Section 406, 420
High Courts09 Oct 2013Dismissed
Rajendra Kumar Singh and Dinesh Prasad Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 689
Bihar State Universities Act, 1976 — Section 35, 4(1)(14)
High Courts09 Oct 2013
The State of Bihar Vs Girja Singh and Others Ravindra Singh Vs The State of Bihar
Patna High Court · (2013) 4 PLJR 464
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 465Motor Vehicles Act, 1988 — Section 163A