High Courts24 Sept 2013Allowed

Mangi Lal Vs The State of Bihar

Patna High Court · (2013) 09 PAT CK 0083

Criminal Procedure Code, 1973 (CrPC) — Section 100, 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(II)(c), 41, 42, 43, 50