High Courts17 Jan 1961Allowed
Madan Gopal Rungta Vs State of Bihar and Others
Patna High Court · AIR 1961 Patna 442
Constitution of India, 1950 — Article 265Tolls Act, 1851 — Section 2
COURT ARCHIVE
Patna High Court judgments, 1961
150 judgments · page 8 of 8
High Courts16 Jan 1961Dismissed
Sitaram Sao Vs Sahdeva Gope and Others
Patna High Court · AIR 1962 Patna 13
Criminal Procedure Code, 1898 (CrPC) — Section 235, 235(1), 236, 237, 403Penal Code, 1860 (IPC) — Section 342, 436
High Courts13 Jan 1961Dismissed
Harinarayan and Others Vs Union of India (UOI) and Another
Patna High Court · AIR 1961 Patna 463
Defence of India Rules, 1962 — Rule 75ARequisitioned Land (Continuance of Powers) Act, 1947 — Section 2(4), 3Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 24(2), 8(3)
High Courts13 Jan 1961Dismissed
Ram Kumar Agarwala and Another Vs Sitaram Bhartia and Another
Patna High Court · AIR 1961 Patna 277
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 151
High Courts11 Jan 1961Allowed
N.K. Banerji Vs State of Bihar
Patna High Court · AIR 1961 Patna 384 : (1961) CriLJ 522 : (1961) 2 FLR 377 : (1961) 2 LLJ 587
Criminal Law (Amendment) Ordinance, 1944 — Section 3, 4, 5Provident Funds Act, 1925 — Section 3
High Courts11 Jan 1961Dismissed
Chaturbhai Bhailalbhai Patel Vs Union of India(UOI) and Another
Patna High Court · AIR 1961 Patna 334
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Section 14Merged States (Laws) Act, 1949 — Section 5, 6
High Courts09 Jan 1961
In Re: Rameshwar Prasad Sinha
Patna High Court · AIR 1961 Patna 447 : (1961) CriLJ 676
Legal Practitioners Act, 1879 — Section 13, 14
High Courts06 Jan 1961Dismissed
Kawleshwar Singh and Another Vs Raghubir Singh and Others
Patna High Court · AIR 1961 Patna 299
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19
High Courts05 Jan 1961Dismissed
Ramlal Mistry and Others Vs Commissioners of Tekari Municipality
Patna High Court · AIR 1961 Patna 485
Limitation Act, 1908 — Article 115, 52, 56, 19
High Courts02 Jan 1961
Badri Narain Singh Vs Gobardhan Prasad Sinha and Others
Patna High Court · AIR 1961 Patna 307
Suits Valuation Act, 1887 — Section 8