High Courts23 Mar 1961Dismissed
Amir Singh (2nd Party) Vs The State
Patna High Court · AIR 1962 Patna 51
Criminal Procedure Code, 1898 (CrPC) — Section 117, 117(3), 439
COURT ARCHIVE
Patna High Court judgments, 1961
150 judgments · page 6 of 8
High Courts22 Mar 1961
Surendra Nath Biswas and Another Vs The State of Bihar and Another
Patna High Court · AIR 1962 Patna 406
Land Acquisition Act, 1894 — Section 23, 23(1), 23(2), 28, 3(1)
High Courts22 Mar 1961Dismissed
Awadh Narain Singh and Others Vs Narain Mishra and Others
Patna High Court · AIR 1962 Patna 400
Registration Act, 1908 — Section 17, 49
High Courts17 Mar 1961Allowed
Dr. Sudhir Kumar Mukherjee and Others Vs Nirsi Dhobin and Others
Patna High Court · AIR 1961 Patna 321
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 1Bihar Tenancy Act, 1885 — Section 4, 5Transfer of Property Act, 1882 — Section 105, 106, 117
High Courts17 Mar 1961Allowed
Ragho Saran Sao Vs The State
Patna High Court · AIR 1961 Patna 405 : (1961) CriLJ 536
Penal Code, 1860 (IPC) — Section 489C
High Courts14 Mar 1961Dismissed
Firm Pursottam Das Ganpati Rai Vs Gulab Khan
Patna High Court · AIR 1963 Patna 407
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Contract Act, 1872 — Section 128, 182Evidence Act, 1872 — Section 114
High Courts14 Mar 1961
Smt. Jugal Kishori Devi and Others Vs Ashok Mills and Foundries and Others
Patna High Court · AIR 1961 Patna 330
Transfer of Property Act, 1882 — Section 105
High Courts10 Mar 1961
Thakur Ram and Others Vs State of Bihar
Patna High Court · (1962) CriLJ 665
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 148, 307, 342
High Courts10 Mar 1961
MISRILAL JAIN Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1962) 45 ITR 496
Income Tax Act, 1961 — Section 18A(1), 23(4), 66(1)
High Courts10 Mar 1961Dismissed
Virendra Kishore Shrivastava Vs Kesharinandan Prasad
Patna High Court · AIR 1962 Patna 410
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 92, 115, 47
High Courts08 Mar 1961Allowed
Gopinath Singh and Another Vs Divisional Superintendent, Eastern Rly. and Another
Patna High Court · AIR 1962 Patna 209 : (1962) 1 LLJ 517
Constitution of India, 1950 — Article 227
High Courts04 Mar 1961
DAS AND COMPANY Vs COMMISSIONER OF Income Tax, PATNA.
Patna High Court · (1962) 45 ITR 369
Income Tax Act, 1961 — Section 66(2)
High Courts01 Mar 1961Dismissed
Hari Prasad Agarwal Vs Nathuni Sahu
Patna High Court · AIR 1962 Patna 165
Negotiable Instruments Act, 1881 (NI) — Section 118, 20, 4
High Courts01 Mar 1961Allowed
Deochandra Jha Vs Ramchandra Mishra and Another
Patna High Court · AIR 1964 Patna 111
Representation of the People Act, 1951 — Section 7
High Courts01 Mar 1961Dismissed
Khagesh Sarkar and Others Vs Tatanagar Foundry Co. Ltd. and Others
Patna High Court · AIR 1961 Patna 420 : (1962) 2 LLJ 379
Industrial Disputes Act, 1947 — Section 18, 33, 33A
High Courts27 Feb 1961
Sm. Mandera Mukherjee Vs Sachindra Chandra Mukherjee and Others
Patna High Court · AIR 1962 Patna 211
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2), Order 26 Rule 18Court Fees Act, 1870 — Section 7
High Courts27 Feb 1961Dismissed
Mahadeo Mandar and Others Vs Lilo Mandar and Others
Patna High Court · AIR 1961 Patna 279
Bihar Tenancy Act, 1885 — Section 158AA, 162ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 64
High Courts24 Feb 1961Allowed
Tulsi Ahir and Others Vs Mt. Sonia and Another
Patna High Court · AIR 1962 Patna 296
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 7 Rule 7Hindu Succession Act, 1956 — Section 14
High Courts21 Feb 1961Dismissed
Badri Pandey Vs Sm. Gulbi Modi and Others
Patna High Court · AIR 1962 Patna 218
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 23 Rule 1(3), 100, 101Evidence Act, 1872 — Section 115
High Courts20 Feb 1961
Ghuria Telin Vs State
Patna High Court · AIR 1961 Patna 327 : (1961) CriLJ 265
Bihar and Orissa Excise Act, 1915 — Section 47