High Courts11 Jul 1961Dismissed
Dey Gupta and Co. Vs State of Bihar and Another
Patna High Court · AIR 1961 Patna 487
Constitution of India, 1950 — Article 226Mineral Concession Rules, 1949 — Rule 28(1A), 57(2)
COURT ARCHIVE
Patna High Court judgments, 1961
150 judgments · page 5 of 8
High Courts10 Jul 1961
Girdhar Prasad Thakur and Others Vs Ambika Prasad Thakur and Others and Sheoprasanna Singh and Others
Patna High Court · (1969) PLJR 82
Arbitration Act, 1940 — Section 14(2), 17, 21, 24, 30Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Evidence Act, 1872 — Section 63, 65, 65(b), 91
High Courts30 Jun 1961
Commissioner of Sales Tax Vs Ayurveda Prachar Samiti
Patna High Court · (1961) 12 STC 701
Bihar Sales Tax Act, 1944 — Section 13(5), 9
High Courts28 Jun 1961
BHAGWANDAS SHYAMSUNDER Vs COMMISSIONER OF Income Tax, PATNA.
Patna High Court · (1962) 45 ITR 566
High Courts27 Jun 1961Dismissed
Jang Bahadur Singh Vs Sunder Lal Mandal and Others
Patna High Court · AIR 1962 Patna 258
High Courts27 Jun 1961Dismissed
Renuka Bala Chatterji Vs Aswini Kumar Gupta and Others
Patna High Court · AIR 1961 Patna 498
Hindu Succession Act, 1956 — Section 14, 15, 16, 8
High Courts11 May 1961Allowed
Mani Lal Yadava Vs Budhinath Jha
Patna High Court · AIR 1962 Patna 18
Representation of the People (Conduct of Elections and Election Petitions) Rules, 1956 — Rule 10(1), 10(2), 5Representation of the People Act, 1951 — Section 100(1), 169
High Courts09 May 1961
COMMISSIONER OF Income Tax, PATNA Vs RANI BHUWANESHWARI KUER TEKARI RAJ.
Patna High Court · (1962) 45 ITR 357
Transfer of Property Act, 1882 — Section 31
High Courts09 May 1961Dismissed
Union of India(UOI) Vs Rameshwar Das Panna Lal
Patna High Court · AIR 1961 Patna 444
Limitation Act, 1908 — Article 30, 31
High Courts03 May 1961Allowed
Mt. Barti Kuer and Another Vs Brahmchari Singh and Others
Patna High Court · AIR 1961 Patna 439
Transfer of Property Act, 1882 — Section 60Trusts Act, 1882 — Section 90
High Courts01 May 1961
PREMSUKHDAS JAGNANI Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1962) 46 ITR 376
Income Tax Act, 1961 — Section 25A, 26A, 66(2)
High Courts28 Apr 1961Allowed
United Bank of India Ltd. Vs Muhammad Shamsuddin and Others
Patna High Court · AIR 1961 Patna 488
High Courts14 Apr 1961Dismissed
Jagdish Prasad Singh Vs Anandeo Narain Singh and Others
Patna High Court · AIR 1961 Patna 449
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 41 Rule 1
High Courts14 Apr 1961Dismissed
Sukhdeo Narayan and Others Vs Mahadevananda Giri
Patna High Court · AIR 1961 Patna 475
Bihar and Orissa Municipal Act, 1922 — Section 20(1)Constitution of India, 1950 — Article 226Election Petitions Rules — Rule 65(2)
High Courts11 Apr 1961Dismissed
Md. Israil Vs Chaudhary Sia Saran Sinha and Another
Patna High Court · AIR 1961 Patna 411 : (1962) 4 FLR 37 : (1962) 1 LLJ 519
Industrial Disputes Act, 1947 — Section 10
High Courts30 Mar 1961Dismissed
Dukhan Ram and Others Vs Ram Nanda Singh and Others
Patna High Court · AIR 1961 Patna 425 : (1961) CriLJ 662
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 146(1)Specific Relief Act, 1877 — Section 42
High Courts30 Mar 1961Partly Allowed
Tarni Yadav and Another Vs The State
Patna High Court · AIR 1962 Patna 431
Criminal Procedure Code, 1898 (CrPC) — Section 514, 514(1), 514(2)
High Courts29 Mar 1961Allowed
Jhalku Singh and Others Vs Chandrika Singh and Others
Patna High Court · AIR 1961 Patna 350
Criminal Procedure Code, 1898 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 105, 106, 108
High Courts27 Mar 1961Allowed
Gaumont Kali Private Ltd. Co. Vs Badri Prasad Jaiswal
Patna High Court · AIR 1962 Patna 242
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 39 Rule 2(1)
High Courts23 Mar 1961
Ramjee Kahar and Others Vs The State
Patna High Court · AIR 1961 Patna 409 : (1961) CriLJ 540
Penal Code, 1860 (IPC) — Section 442, 457