High Courts17 Feb 1961Allowed
Fulchand Khandelwal and Others Vs Rameshwar Lal Satnaliwala and Another
Patna High Court · AIR 1962 Patna 63
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2), 115
COURT ARCHIVE
Patna High Court judgments, 1961
150 judgments · page 7 of 8
High Courts16 Feb 1961Dismissed
Ahmad Ali Ansari and Others Vs Shree Chaudhary Sia Saran Sinha and Others
Patna High Court · AIR 1961 Patna 342
Industrial Disputes Act, 1947 — Section 10(1), 2
High Courts14 Feb 1961Dismissed
Nazir-E-Awaqf Vs S. Bashiruddin Ashraf
Patna High Court · AIR 1961 Patna 354 : (1961) CriLJ 356
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts10 Feb 1961
Banwarilal Agarwalla Vs State of Bihar and Others
Patna High Court · (1961) CriLJ 12
Constitution of India, 1950 — Article 14, 226, 320Mines Act, 1952 — Section 12, 24, 57, 58, 59
High Courts10 Feb 1961Allowed
Awadhesh Kumar Vs The State of Bihar
Patna High Court · AIR 1961 Patna 339
Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 311(2)
High Courts10 Feb 1961Dismissed
Lakshmi Narain Vs The Union of India (UOI) and Another
Patna High Court · AIR 1962 Patna 64
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 8 Rule 2, 80
High Courts10 Feb 1961
Chief Inspector of Mines and Another etc. Vs Karam Chand Thapar etc.
Patna High Court · (1961) CriLJ 1
Constitution of India, 1950 — Article 14, 20, 226General Clauses Act, 1897 — Section 24Mines Act, 1952 — Section 2, 27, 57, 73, 74
High Courts09 Feb 1961Allowed
Gobardhan Das Vs Ramautar Dhanuk
Patna High Court · AIR 1961 Patna 404 : (1961) CriLJ 535
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts07 Feb 1961
Neti Lal Mandal Vs Nakchedi Mallah and Others
Patna High Court · (1961) CriLJ 686
Penal Code, 1860 (IPC) — Section 143, 379
High Courts06 Feb 1961
State of Bihar Vs Kailash Prasad Sinha and Others
Patna High Court · (1961) CriLJ 677
Evidence Act, 1872 — Section 14, 15Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471, 487
High Courts03 Feb 1961Allowed
Satyanarain Prasad Vs Adyya Prasad Singh
Patna High Court · AIR 1962 Patna 413
Transfer of Property Act, 1882 — Section 105, 58, 68
High Courts02 Feb 1961Allowed
Hemraj Kapoor Vs Seventeen Textile Traders (India) and Others
Patna High Court · AIR 1961 Patna 318
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Specific Relief Act, 1877 — Section 12, 21
High Courts30 Jan 1961
Tejwati Kuer and Another Vs The Central Bank of India and Others
Patna High Court · AIR 1962 Patna 123
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, 11
High Courts30 Jan 1961Dismissed
Ramautar Gope and Others Vs Sheonandan Mistri and Others
Patna High Court · AIR 1962 Patna 273
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2), Order 41 Rule 33, Order 41 Rule 4, 100Easements Act, 1882 — Section 35Evidence Act, 1872 — Section 13, 32
High Courts30 Jan 1961
Sharda Prasad Singh and Another Vs Satya Narain Singh and Others
Patna High Court · AIR 1961 Patna 410 : (1961) CriLJ 541
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts27 Jan 1961Dismissed
Mt. Anarajia Vs Tengari Kabar and Another
Patna High Court · AIR 1962 Patna 65
Hindu Succession Act, 1956 — Section 14, 4Hindu Widows Remarriage Act, 1856 — Section 2
High Courts23 Jan 1961
Ramlakhan Ahir Vs Gulela Singh and Others
Patna High Court · (1961) CriLJ 542
Criminal Procedure Code, 1898 (CrPC) — Section 149(4)
High Courts23 Jan 1961Allowed
Gopi Krishna Jhunjhunwala Vs Union of India(UOI)
Patna High Court · AIR 1961 Patna 473
General Tariff Rules — Rule 15Railways Act, 1890 — Section 72
High Courts20 Jan 1961
Tikhan Agricultural Concern Vs The State of Bihar
Patna High Court · (1961) 12 STC 341
Bihar Sales Tax Act, 1944 — Section 25(1)Bihar Sugar Factories Control Act, 1937 — Section 29Income Tax Act, 1961 — Section 66(1)
High Courts18 Jan 1961
Commissioner of Sales Tax Vs Ganga Prasad Jai Prakash
Patna High Court · (1961) 12 STC 716
Bihar Sales Tax Act, 1944 — Section 12(3), 13(3), 14(2)