High Courts24 Oct 1961

Baijnath Prasad Sah Vs Ramphal Sahni and Another

Patna High Court · AIR 1962 Patna 72

Bihar Tenancy Act, 1885 — Section 151, 47, 49MCivil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 64, Order 21 Rule 65, Order 21 Rule 72(2), 11Limitation Act, 1908 — Article 166, 181
High Courts23 Oct 1961

Ramnarain Singh Vs Mahatam Singh

Patna High Court · (1962) CriLJ 661

Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 409, 441, 465, 468, 477ARegistration Act, 1908 — Section 82