High Courts03 Mar 2004Allowed
Kamta Tiwari Vs State of Bihar and Another
Patna High Court · (2004) 03 PAT CK 0044
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 50 of 61
High Courts03 Mar 2004Allowed
Mohan Singh, R. Prasad @ Rakeshwar Prasad and Ajay Kumar Sinha Vs The State of Bihar
Patna High Court · (2004) 03 PAT CK 0030
High Courts03 Mar 2004Allowed
Avinash Kumar Chaurasiya Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 783
Bihar Panchayat Raj Act, 1947 — Section 44(3)
High Courts03 Mar 2004Allowed
State of Bihar Vs Ram Shresth Singh Ram Shresth Singh Vs State of Bihar
Patna High Court · (2004) 3 PLJR 474
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 366Explosive Substances Act, 1908 — Section 3, 4
High Courts03 Mar 2004Dismissed
Brij Nandan Sharma Vs The State of Bihar
Patna High Court · (2004) 2 PLJR 244
Bihar Panchayat Raj Act, 1947 — Section 129, 42(3), 44(7)Constitution of India, 1950 — Article 226
High Courts01 Mar 2004
Relating to class of persons who have not received their Post Retrial Benefits and Arrears of Salary Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 258
Companies Act, 1956 — Section 617
High Courts01 Mar 2004Dismissed
Ram Bharosa Singh Vs The State of Bihar and Another
Patna High Court · (2004) 03 PAT CK 0096
High Courts01 Mar 2004
Ravindra Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 79
High Courts01 Mar 2004Allowed
Md. Asfaque and Others Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 732
High Courts01 Mar 2004
Sri Kameshwar Thakur Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 808 : (2004) 2 PLJR 359
Registration Act, 1908 — Section 68A, 68B
High Courts27 Feb 2004Dismissed
Prahlad Kumar Patel Vs The State
Patna High Court · (2004) 02 PAT CK 0089
High Courts27 Feb 2004Allowed
Baiju Singh Vs The State of Bihar and Others
Patna High Court · (2004) 02 PAT CK 0076
High Courts27 Feb 2004
Radha Kant Mishra Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 190
High Courts27 Feb 2004
Smt. Usha Basant Dikshit Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 175
Penal Code, 1860 (IPC) — Section 160, 353
High Courts27 Feb 2004Allowed
Bambhola Rai Vs State Election Commission and Others
Patna High Court · (2004) 02 PAT CK 0044
High Courts27 Feb 2004Dismissed
R. Gopalkrishnan Vs Union of India (UOI)
Patna High Court · (2004) 02 PAT CK 0001
High Courts26 Feb 2004Dismissed
Naresh Choudhary and Another Vs The State of Bihar and Another
Patna High Court · (2004) 3 BLJR 2415 : (2004) 4 PLJR 748
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts26 Feb 2004
In Re: Sri Ram Krishna Pandey, Executive President, Motihari Chini Udyog
Patna High Court · (2004) 02 PAT CK 0024
High Courts26 Feb 2004Allowed
Braj Kishore Prasad Sinha Vs State of Bihar
Patna High Court · (2004) 2 PLJR 661
Criminal Procedure Code, 1973 (CrPC) — Section 261, 482Essential Commodities Act, 1955 — Section 12A, 3, 7
High Courts26 Feb 2004Allowed
Manoj Chaudhary and Others, etc. Vs State of Bihar
Patna High Court · (2004) 2 DMC 771 : (2004) 2 PLJR 854
Penal Code, 1860 (IPC) — Section 201, 304B