High Courts09 Mar 2004Dismissed
Osiyer Roy Vs Satnarayan Roy
Patna High Court · (2004) 3 PLJR 303
Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 49 of 61
High Courts09 Mar 2004
Indian Oil Corporation Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 688
Bihar Finance Act, 1981 — Section 27
High Courts09 Mar 2004Dismissed
Mahendra Pd. Singh Vs Maheshwar Singh and Others
Patna High Court · (2004) 03 PAT CK 0001
High Courts04 Mar 2004Dismissed
Bakhora Singh Vs State of Bihar
Patna High Court · (2005) 1 PLJR 191
Penal Code, 1860 (IPC) — Section 300, 302
High Courts04 Mar 2004Dismissed
Bijay Sah Vs The State of Bihar
Patna High Court · (2004) 2 PLJR 485
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)
High Courts04 Mar 2004
Rajeshwar Singh Vs Mahesh Yadav and Others
Patna High Court · (2004) 3 PLJR 384
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Evidence Act, 1872 — Section 44
High Courts04 Mar 2004Dismissed
Ishwar Chandra Jha Vs State of Bihar
Patna High Court · (2004) 3 PLJR 73
High Courts04 Mar 2004
Kartik Kumar Vs The Bihar State Credit and Investment Corporation Ltd. and Others
Patna High Court · (2004) 2 PLJR 603
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6)
High Courts04 Mar 2004Allowed
Power Grid Corporation of India Ltd. Vs Smt. Ranjana Tuddu and Another
Patna High Court · (2004) 3 PLJR 277
High Courts04 Mar 2004
Alok Kumar Singh Vs State of Bihar and Others
Patna High Court · (2004) 03 PAT CK 0058
High Courts04 Mar 2004Dismissed
Hiro Rai @ Chandra Shekhar Rai Vs State of Bihar
Patna High Court · (2004) 03 PAT CK 0040
High Courts04 Mar 2004Dismissed
Bablu Singh and Another Vs State of Bihar and Another
Patna High Court · (2004) 1 BLJR 709 : (2004) 2 PLJR 403
Criminal Procedure Code, 1973 (CrPC) — Section 443(2)
High Courts04 Mar 2004Allowed
Alok Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2004) 03 PAT CK 0016
High Courts03 Mar 2004Allowed
Shambhu Prasad Vs State of Bihar
Patna High Court · (2004) 2 PLJR 648
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts03 Mar 2004Dismissed
Ashok Kumar Singh Vs State of Bihar and Another
Patna High Court · (2004) 03 PAT CK 0105
High Courts03 Mar 2004Dismissed
Ajit Datta Vs State of Bihar and Another
Patna High Court · (2004) 03 PAT CK 0090
High Courts03 Mar 2004Dismissed
Gupteshwar Prasad Vs The State of Bihar
Patna High Court · (2004) 03 PAT CK 0086
High Courts03 Mar 2004
Mahendra Prasad Gupta Vs The Union of India (UOI) and Others
Patna High Court · (2004) 3 PLJR 279
High Courts03 Mar 2004Allowed
Dr. Animesh Gupta and Others Vs State of Bihar and Another
Patna High Court · (2004) 1 BLJR 788 : (2004) 2 DMC 620 : (2004) 2 PLJR 483
Penal Code, 1860 (IPC) — Section 323, 34, 498A
High Courts03 Mar 2004Allowed
Amar Nath Singh Vs State of Bihar and Another
Patna High Court · (2004) 1 BLJR 790 : (2004) 2 PLJR 481
Penal Code, 1860 (IPC) — Section 34, 500, 501