High Courts18 Mar 2004
Umesh Chandra Sinha Vs Bihar State Ware Housing Corporation and Others
Patna High Court · (2004) 03 PAT CK 0038
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 47 of 61
High Courts18 Mar 2004Dismissed
Raj Construction and Another Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 668
High Courts17 Mar 2004
Awadhesh Pd. Mishra and Others Vs The State of Bihar and Others etc. etc.
Patna High Court · (2004) 4 PLJR 720
High Courts17 Mar 2004Allowed
Lallan Singh Vs The State of Bihar and Others
Patna High Court · (2004) 03 PAT CK 0070
High Courts17 Mar 2004Allowed
Tilkeshwar Singh alias Tilkeshwar Prasad Singh Vs State of Bihar and Others
Patna High Court · (2004) 03 PAT CK 0047
High Courts15 Mar 2004
Ranjeeta Kumari and Another Vs Patna University and Others
Patna High Court · (2004) 2 PLJR 812
High Courts15 Mar 2004Dismissed
Sudhir Kumar and Others Vs The State of Bihar
Patna High Court · (2005) 2 PLJR 317
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 319Evidence Act, 1872 — Section 134
High Courts15 Mar 2004Dismissed
Patna Nagar Nigam Seva Nivrit Karamchari Sangh Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 170
Patna Municipal Corporation Act, 1951 — Section 114
High Courts15 Mar 2004
The State of Bihar and Others Vs Smt. Sidhidatri Sinha @ Sidhidari Sinha
Patna High Court · (2004) 3 PLJR 188
High Courts15 Mar 2004Allowed
Smt. Reeta Kumari Sinha Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 530
High Courts15 Mar 2004Dismissed
Bihar State Digambar Jain Tirth Kshetra Committee and Another Vs State of Bihar and Others
Patna High Court · (2004) 03 PAT CK 0042
High Courts15 Mar 2004Allowed
Sri Bikrama Lal Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 261
Bihar Pension Act — Section 43BBihar Pension Rules, 1950 — Rule 43BCivil Services (Classification, Control and Appeal) Rules — Rule 55, 55A
High Courts15 Mar 2004Allowed
Suresh Kumar Verma Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 730
High Courts13 Mar 2004
Bihar State Cooperative Marketing Union Ltd. and Others Vs State of Bihar and Another
Patna High Court · (2004) 3 PLJR 216
High Courts12 Mar 2004Dismissed
Har Ravinder Singh Vs Union of India (UOI) and Others
Patna High Court · (2004) 03 PAT CK 0112
High Courts12 Mar 2004Allowed
Ambika Cold Storage Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 619
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 11, 17, 7
High Courts12 Mar 2004Dismissed
Surendra Singh and Others Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 315
High Courts12 Mar 2004
M/s Aman Coke Plant Pvt. Ltd. and Others Vs The B.C.C.L. and Others etc. etc.
Patna High Court · (2004) 4 PLJR 76
High Courts12 Mar 2004
Sangeeta Bhagat Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 313
High Courts12 Mar 2004Allowed
Smt. Savita @ Savitri Devi and Another Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 264