High Courts24 Mar 2004Allowed
Union of India (UOI) Vs Anil Kumar Yadav @ Anil Yadav
Patna High Court · (2004) 2 RCR(Civil) 142
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 46 of 61
High Courts23 Mar 2004Dismissed
Lilawati Devi Vs The Union of India and Others
Patna High Court · (2004) 4 PLJR 602
High Courts23 Mar 2004
Lalan Prasad Rai and Others Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 877 : (2004) 2 PLJR 310
High Courts23 Mar 2004Allowed
Hardeo Sahni Vs The State of Bihar
Patna High Court · (2004) 3 PLJR 374
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Penal Code, 1860 (IPC) — Section 201, 302
High Courts23 Mar 2004Allowed
Rajendra Prasad Vs The State of Bihar
Patna High Court · (2004) 03 PAT CK 0032
High Courts23 Mar 2004
Most. Ushafo Kunwar Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 810
High Courts23 Mar 2004Allowed
Mritanjay Kumar Singh and Another Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 823
Public Demands Recovery Act — Section 3(6)
High Courts23 Mar 2004Allowed
Dwivedi and Sons Vs Bharat Petroleum Corporation Ltd. and Others
Patna High Court · (2004) 03 PAT CK 0007
High Courts22 Mar 2004Allowed
Bamkeshwar Ram Vs State of Bihar and Another
Patna High Court · (2004) 03 PAT CK 0067
High Courts22 Mar 2004Allowed
Sri Krishna Singh Vs State of Bihar and Others
Patna High Court · (2004) 03 PAT CK 0061
High Courts22 Mar 2004Dismissed
Md. Rashid Alam Vs Md. Zubair Alam and Others Mohd. Rashid Alam @ Md. Rashid and Others Vs Bibi Roshan Jahan and Others
Patna High Court · (2004) 03 PAT CK 0043
High Courts22 Mar 2004
Shiv Prasad Singh Vs State of Bihar and Others
Patna High Court · (2004) 03 PAT CK 0028
High Courts22 Mar 2004Allowed
Bihar State + 2 Lecturers Association and Others Vs The State of Bihar and Others
Patna High Court · (2004) 03 PAT CK 0004
High Courts19 Mar 2004Allowed
Dr. Madhusudan Prasad Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 304
Arbitration and Conciliation Act, 1996 — Section 34
High Courts19 Mar 2004Dismissed
Arbind Prasad and Others, Mahesh Kumar and Others and Md. Ayub Ansari and Others Vs State of Bihar and Others
Patna High Court · (2004) 03 PAT CK 0048
High Courts19 Mar 2004Allowed
Rambha Shrivastava Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 355
High Courts19 Mar 2004Dismissed
Punyark Credit and Investment (P.) Ltd. Vs State of Bihar
Patna High Court · (2004) 03 PAT CK 0021
High Courts19 Mar 2004Allowed
Dr. Prakash Chandra Chaudhary Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 646
High Courts18 Mar 2004Dismissed
Bubna Tiwari and Others Vs The State of Bihar and Another
Patna High Court · (2004) 03 PAT CK 0110
High Courts18 Mar 2004Allowed
Vijay Vasayayan Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 358
Constitution of India, 1950 — Article 243ZD