High Courts05 Apr 2004Dismissed
Satya Narain Singh and Others Vs The State of Bihar
Patna High Court · (2004) PLJR 1019
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 44 of 61
High Courts05 Apr 2004
Sunil Kumar Mehrotra Vs State of Bihar and Another
Patna High Court · (2004) 04 PAT CK 0099
High Courts05 Apr 2004Dismissed
Snowtemp Commercial (P) Ltd. Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 57
High Courts05 Apr 2004Dismissed
Saukhi Lal Prasad Vs Chandradip Yadav and Others
Patna High Court · (2004) 04 PAT CK 0084
High Courts05 Apr 2004Dismissed
Hadiya Panchayat Harijan Pathther Kalti Audhyuogik Sahyog Samiti Ltd. Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 948 : (2004) 3 PLJR 479
Bihar Minor Mineral Concession (Ammendment) Rules, 2001 — Rule 22AForest (Conservation) Act, 1980 — Section 2
High Courts05 Apr 2004
Chandradeo Rai and Others Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 891 : (2004) 3 PLJR 403
High Courts05 Apr 2004
Smt. Pushpa Kumari Vs Commissioner of Income Tax and Others
Patna High Court · (2004) 04 PAT CK 0002
High Courts02 Apr 2004
Kuldeep Mahto Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 64
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts02 Apr 2004Dismissed
Swapnil Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 265
High Courts02 Apr 2004
Shailendra Kumar Bibhuti and Another Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 505
High Courts01 Apr 2004
Indian Oil Corporation Ltd. Vs Commissioner of Income Tax and Another
Patna High Court · (2004) 269 ITR 383
Constitution of India, 1950 — Article 226Income Tax Rules, 1962 — Rule 3
High Courts01 Apr 2004Dismissed
Umesh Kumar and Others Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 9
High Courts01 Apr 2004Dismissed
Nagendra Pathak @ A.N.N. Pathak Vs State of Bihar
Patna High Court · (2005) 2 PLJR 508
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83, 83(1)
High Courts01 Apr 2004Dismissed
Satyanarain Pandey Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 50
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 31Bihar and Orissa Public Demands Recovery Rules — Rule 50Limitation Act, 1963 — Article 134, 27
High Courts01 Apr 2004Allowed
Gohal Yadav and Another Vs The State of Bihar
Patna High Court · (2004) PLJR 971
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 341
High Courts01 Apr 2004
Indian Oil Corpn. Ltd. Vs Commissioner of Income Tax
Patna High Court · (2004) 140 TAXMAN 619
High Courts31 Mar 2004Allowed
Kumari Sunita @ Sunita Kumari Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 405
High Courts31 Mar 2004
New Swadeshi Distillery (Proprietor-Oudh Sugar Mills Ltd.) Vs The State of Bihar and Others
Patna High Court · (2004) 03 PAT CK 0098
High Courts31 Mar 2004Allowed
Prahalad Singh Vs The State of Bihar
Patna High Court · (2004) 03 PAT CK 0071