High Courts12 Apr 2004Allowed
Smt. Rambha Sinha Vs The State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0088
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 42 of 61
High Courts12 Apr 2004
Aprajita Srivastava and Others Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 957 : (2004) 3 PLJR 362
High Courts12 Apr 2004Dismissed
Smt. Shyam Sundari Devi Vs Punjab National Bank and Others
Patna High Court · (2004) 04 PAT CK 0072
High Courts12 Apr 2004Allowed
Rakesh Ray @ Kallu Rai @ Rakesh Kumar Rai Vs State of Bihar
Patna High Court · (2004) 04 PAT CK 0066
High Courts12 Apr 2004
Mahendra Prasad Singh Vs The State of Bihar
Patna High Court · (2004) 3 PLJR 491
Criminal Procedure Code, 1973 (CrPC) — Section 436, 437(2), 438Penal Code, 1860 (IPC) — Section 307, 323, 34, 364
High Courts12 Apr 2004Allowed
Jagannath Singh Choudhary Vs State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0036
High Courts12 Apr 2004
Raj Dhari Devi Vs Jawaharlal and Another
Patna High Court · (2004) 3 PLJR 547
Hindu Marriage (Amendment) Act, 1956 — Section 24
High Courts09 Apr 2004Dismissed
Kaimur Kissan Vikash Sammittee Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 882 : (2005) 3 PLJR 382
High Courts09 Apr 2004Allowed
Ashok Kumar Singh Vs State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0054
High Courts08 Apr 2004
Bihar State Primary Teachers Association and Others Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 348
High Courts08 Apr 2004Allowed
Smt. Sajjan Devi and Others Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 833
Constitution of India, 1950 — Article 311
High Courts08 Apr 2004Dismissed
Deep Prabha Cinema Vs Presiding Officer, Labour Respondents Court and Another
Patna High Court · (2004) 3 PLJR 402
Industrial Disputes Act, 1947 — Section 25F
High Courts08 Apr 2004Dismissed
Kameshwar Mahto and Others and Ram Surat Singh and Another Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1007 : (2004) 3 PLJR 37
High Courts08 Apr 2004Dismissed
Shailendra Prasad Roy and Another Vs Sri Chandra Ram and Others
Patna High Court · (2004) 3 PLJR 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts07 Apr 2004Dismissed
Ram Ashish Chaudhary Vs Mahanth Prasad and Others
Patna High Court · (2004) 04 PAT CK 0126
High Courts07 Apr 2004Dismissed
District Bar Association Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 949 : (2004) 2 PLJR 521
High Courts07 Apr 2004Dismissed
Bijay Singh and Others Vs The State of Bihar
Patna High Court · (2005) 1 PLJR 198
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145Penal Code, 1860 (IPC) — Section 300, 302, 304, 304(II), 307
High Courts07 Apr 2004Dismissed
Radha Tamolin Vs Durgawati Devi and Others
Patna High Court · (2004) 2 BLJR 1028 : (2005) 3 PLJR 338
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 27
High Courts07 Apr 2004Allowed
Shree Durga Organisation and Another and Jay Shankar Construction and Another Vs State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0068