High Courts16 Apr 2004
Sita Ram Choudhary Vs Patna Municipal Corporation and Others
Patna High Court · (2004) 2 BLJR 1114 : (2004) 2 PLJR 840
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 41 of 61
High Courts16 Apr 2004Dismissed
Shyamapado Gorain Vs The State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0063
High Courts16 Apr 2004Allowed
Sunil Mahto and Others Vs Swati Devi and Others
Patna High Court · (2004) 3 PLJR 220
High Courts16 Apr 2004Dismissed
Urmila Singh and Others Vs Reba Mitra
Patna High Court · (2004) 4 PLJR 343
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 2 Rule 2, 151
High Courts15 Apr 2004Dismissed
Mangal Manjhi Vs The State of Bihar
Patna High Court · (2004) PLJR 998
Penal Code, 1860 (IPC) — Section 302
High Courts15 Apr 2004Dismissed
Madan Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0092
High Courts15 Apr 2004Allowed
Mithelesh Pati Tiwari Vs State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0085
High Courts15 Apr 2004Dismissed
Chankya Picture Palace and Others Vs State of Bihar and Another
Patna High Court · (2004) 4 BC 78 : (2004) 3 PLJR 480
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts15 Apr 2004Dismissed
Harihar Musahar Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 858
Bihar Panchayat Raj Act, 1947 — Section 42
High Courts15 Apr 2004Allowed
Nutan Kumari Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 319
High Courts15 Apr 2004Dismissed
Anil Kumar Misra Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 246
Recruitment Rules — Rule 20
High Courts13 Apr 2004
Rama Kant Singh Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 603
High Courts13 Apr 2004Dismissed
Anil Kumar Singh and Others Vs The State of Bihar
Patna High Court · (2004) 3 PLJR 178
Penal Code, 1860 (IPC) — Section 147, 323, 341
High Courts13 Apr 2004Dismissed
Chitaranjan Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 10
Bihar Tenancy Act, 1885 — Section 48E
High Courts13 Apr 2004
Commissioner of Income Tax Vs Md. Ehtesam and Another
Patna High Court · (2004) 04 PAT CK 0091
High Courts13 Apr 2004Dismissed
Ram Jiwan Rai and Others Vs Deoki Nandan Rai and Others
Patna High Court · (2004) 04 PAT CK 0081
High Courts13 Apr 2004
Commissioner of Income Tax Vs Md. Ehtesam
Patna High Court · (2004) 04 PAT CK 0052
High Courts13 Apr 2004
Triloki Nath Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 120
High Courts12 Apr 2004Dismissed
Umesh Ram @ Umesh Rai and Others Vs Nawal Kishore Prasad @ Nand Kishore and Others
Patna High Court · (2004) 3 PLJR 385
High Courts12 Apr 2004
Vijay Kumar Vs Union of India (UOI) and Others
Patna High Court · (2004) 3 PLJR 272
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Customs Act, 1962 — Section 123, 130(1), 130A, 135(1)