High Courts07 Apr 2004Allowed
Ram Swaroop Yadav Vs Bihar State Electricity Board and Others
Patna High Court · (2004) 04 PAT CK 0057
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 43 of 61
High Courts07 Apr 2004
Subrat Prasad Vs State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0050
High Courts07 Apr 2004Allowed
Deorlaj Sharma Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 683
High Courts07 Apr 2004Dismissed
Dr. (Mrs.) Chinta Kumari Verma Vs The State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0029
High Courts07 Apr 2004Dismissed
The Bihar State Housing Co-operative Federation Ltd. Vs Achaibat Sah
Patna High Court · (2004) 3 PLJR 406
High Courts07 Apr 2004Allowed
Hulas Sao Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 811
High Courts07 Apr 2004Dismissed
Gopi Gope and Others Vs The State of Bihar
Patna High Court · (2004) 04 PAT CK 0011
High Courts07 Apr 2004Dismissed
The Governing Body of Patliputra Inter College Vs The State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0003
High Courts06 Apr 2004Allowed
Anup Kumar Pal Vs Prof. Amarnath Singh and Others
Patna High Court · (2004) 04 PAT CK 0128
High Courts06 Apr 2004Allowed
Rama Shankar Tiwary and Others Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 139
Registration Act, 1908 — Section 68A, 68B, 68B(1), 68B(2), 68B(4)
High Courts06 Apr 2004Dismissed
Bhudeo Sharma Vs Nagendra Kumar Sharma and Others
Patna High Court · (2004) 2 BLJR 1101 : (2004) 3 PLJR 439
High Courts06 Apr 2004
Sanjay Sinha Vs Union of India and Another
Patna High Court · (2005) 145 TAXMAN 103
Income Tax Act, 1961 — Section 275A
High Courts06 Apr 2004
Eastern Safety and Another Vs State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0061
High Courts06 Apr 2004
Sanjay Sinha Vs Union of India (UOI) and Another
Patna High Court · (2004) 271 ITR 465
Income Tax Act, 1961 — Section 132(3), 275A
High Courts06 Apr 2004Allowed
Mithilesh Kumar Sinha and Another Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 327
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 5
High Courts06 Apr 2004
Smt Srimati Devi Vs The Union of India (UOI) and Others
Patna High Court · (2004) 04 PAT CK 0034
High Courts06 Apr 2004Dismissed
Bhutahi Balan Barh Samasya Samadhan Samiti and Others Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 400
High Courts06 Apr 2004Allowed
Sudarshan Ram Hajam @ Sudarshan Ram Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 553
High Courts05 Apr 2004Allowed
Naresh Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0116