High Courts27 Apr 2004Allowed
Papu Giri @ Pappu Giri Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 108
Bihar Control of Crimes Act, 1981 — Section 12(2)
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 39 of 61
High Courts27 Apr 2004Dismissed
Pappu Lal @ Manoj Kumar Shrivastava Vs The State of Bihar
Patna High Court · (2004) 04 PAT CK 0129
High Courts27 Apr 2004Dismissed
Kusheshwar Singh Vs Sudha Devi
Patna High Court · (2004) 3 PLJR 152
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19
High Courts27 Apr 2004Allowed
Ram Bali Prasad Vs Pradeep Kumar Mandal
Patna High Court · (2004) 3 PLJR 317
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts27 Apr 2004Dismissed
Surendra Nath Verma Vs The State of Bihar
Patna High Court · (2004) 04 PAT CK 0086
High Courts27 Apr 2004
Ravindra Mohan Vs State of Bihar and Another
Patna High Court · (2004) 2 BLJR 986 : (2004) 3 PLJR 189
High Courts27 Apr 2004Dismissed
Susheela Devi and Others Vs Most. Sulehara Kunwar and Others
Patna High Court · (2004) 04 PAT CK 0056
High Courts27 Apr 2004Dismissed
Binod Kumar Chaudhary Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 396
High Courts26 Apr 2004Dismissed
Krishna Mohan Mishra @ Krishna Mohan Vs The State of Bihar
Patna High Court · (2004) PLJR 1086
Penal Code, 1860 (IPC) — Section 302, 307, 323, 34
High Courts26 Apr 2004Allowed
The State of Bihar and Others Vs Rama Kant Singh
Patna High Court · (2004) 04 PAT CK 0123
High Courts26 Apr 2004Allowed
Mahabir Prasad alias Mahavir Prasad Vs Binda Devi and Mritunjay Kumar
Patna High Court · (2004) 04 PAT CK 0105
High Courts26 Apr 2004
Shyamal Kumar Gupta Vs The State of Bihar and Another
Patna High Court · (2004) 3 PLJR 263
Bihar Shops and Establishments Act, 1953 — Section 26(2)
High Courts26 Apr 2004
Bhola Yadav and Another Vs Jadunandan Prasad Yadav and Others
Patna High Court · (2004) 2 BLJR 1001
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Apr 2004Dismissed
Bhago Harijan and Others Vs Rajendra Mandal and Others
Patna High Court · (2004) 04 PAT CK 0015
High Courts26 Apr 2004Allowed
National Council for Teacher Education Vs Edara Al-Nishat Muslomoon Education Society, Patna and Others
Patna High Court · (2005) 3 PLJR 97
National Council for Teacher Education Act, 1993 — Section 14, 14(3), 15, 32, 32(2)
High Courts23 Apr 2004Allowed
Eastern Sugar Industries Ltd. Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 336
Contempt of Courts Act, 1971 — Section 12
High Courts23 Apr 2004
Bajma Khatoon and Others Vs The State of Bihar and Another
Patna High Court · (2004) 3 PLJR 149
Criminal Procedure Code, 1973 (CrPC) — Section 202, 320, 482Penal Code, 1860 (IPC) — Section 307, 313, 376, 498A, 576
High Courts23 Apr 2004Allowed
Raghunath Prasad Srivastava and Others Vs The State of Bihar and Another
Patna High Court · (2004) 04 PAT CK 0118
High Courts23 Apr 2004
Kamal Ram and Others Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 208
Constitution of India, 1950 — Article 14
High Courts23 Apr 2004
Shakumbhri Udyog Vs State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0098