High Courts23 Apr 2004Dismissed
Ashok Paper Mills Ltd. Vs Union of India (UOI) and Others
Patna High Court · (2004) 2 BLJR 1037
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 40 of 61
High Courts23 Apr 2004Dismissed
Mahesh Ram and Others Vs Ganga Rai and Others
Patna High Court · (2004) 04 PAT CK 0060
High Courts23 Apr 2004Dismissed
Hare Ram Jha and Others Vs State of Bihar
Patna High Court · (2004) 4 PLJR 770
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts23 Apr 2004Allowed
Bihar State Electricity Board and Another Vs Md. Siddique and Others
Patna High Court · (2004) 04 PAT CK 0012
High Courts23 Apr 2004Allowed
Ramsati Devi Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 415
High Courts22 Apr 2004Allowed
Golden Polymex (India) Ltd. Vs The Bihar State Electricity Board and Others
Patna High Court · (2004) 3 PLJR 301
High Courts22 Apr 2004Dismissed
Debjit Sahani Vs The Union of India and Others
Patna High Court · (2005) 3 PLJR 354
High Courts22 Apr 2004Allowed
Umesh Chandra Prasad Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 247
High Courts21 Apr 2004Allowed
Nageshwar Yadav and Others Vs State of Bihar
Patna High Court · (2004) CriminalCC 734
Penal Code, 1860 (IPC) — Section 148, 302, 379
High Courts21 Apr 2004
Nasriganj Balu Utkhanan Shramik Sahyog Samiti Ltd. and Another Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 997 : (2004) 2 PLJR 850
Bihar Minor Mineral Concession Rules, 1972 — Rule 11A, 11F, 12
High Courts21 Apr 2004Allowed
The Divisional Manager, National Insurance Company Limited Vs Abhishek Kumar and Others
Patna High Court · (2004) 04 PAT CK 0045
High Courts21 Apr 2004Allowed
Chandreshwar Sah Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 179
High Courts19 Apr 2004Dismissed
Chandra Shekhar Mishra Vs The State of Bihar
Patna High Court · (2004) 04 PAT CK 0112
High Courts19 Apr 2004
Birendra Kumar Sinha Vs State of Bihar
Patna High Court · (2004) 3 PLJR 682
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 193, 201, 465, 467Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts16 Apr 2004Allowed
Umrailli Mian and Others Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 666
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 29, 60
High Courts16 Apr 2004Allowed
Bihar State Electricity Board and Others Vs Man Bahadur and Others
Patna High Court · (2004) 04 PAT CK 0107
High Courts16 Apr 2004Dismissed
Anita Devi and Others Vs Jai Narayan Kumar Singh and Others
Patna High Court · (2004) 04 PAT CK 0103
High Courts16 Apr 2004Allowed
Gopal Prasad Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 183
Criminal Procedure Code, 1973 (CrPC) — Section 323Penal Code, 1860 (IPC) — Section 147, 307, 323, 34, 379
High Courts16 Apr 2004Allowed
Narmadeshwar Prasad Singh and Others Vs State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0071
High Courts16 Apr 2004Allowed
Vishnudeo Mahto and Others Vs Kodai Sahni and Others
Patna High Court · (2004) 04 PAT CK 0070