High Courts05 May 2004Dismissed
Sri Bhagwan Singh and Rama Shankar Singh Vs The State of Bihar
Patna High Court · (2004) 05 PAT CK 0038
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 38 of 61
High Courts05 May 2004Allowed
Bharat Bhushan Prasad and Another Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 297
High Courts05 May 2004Allowed
M/s Varanasi Steels, Varanasi Vs The General Manager, East Central Railway, Hajipur and Another
Patna High Court · (2004) 4 PLJR 537
Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 11(6)
High Courts05 May 2004Dismissed
Bihar State Ware Housing Corporation Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 165
Arbitration and Conciliation Act, 1996 — Section 11, 7, 7(3), 7(4)
High Courts05 May 2004Dismissed
Manoj Dhanuk Vs State of Bihar
Patna High Court · (2004) PLJR 1043
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Apr 2004Dismissed
Ram Dayal Sharma and Another Vs Dhanmanti Devi and Others
Patna High Court · (2004) 04 PAT CK 0108
High Courts30 Apr 2004
Jan Chaukidar (Peoples Watch) Vs Union of India (UOI) and Others Om Prakash Yadav Vs Election Commission of India and Others
Patna High Court · (2004) 04 PAT CK 0062
High Courts30 Apr 2004Allowed
Mostmat Dhanmati Devi @ Dhanwati Devi and Another Vs Shri Krishna Kumar Singh and Others
Patna High Court · (2004) 04 PAT CK 0043
High Courts30 Apr 2004
Nand Kumar Thakur and Another Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 652
High Courts30 Apr 2004Allowed
Jai Prakash and Another Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 801
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Juvenile Justice Act, 1986 — Section 21, 21(1)(d), 32Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts29 Apr 2004
Lakshman Prasad Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 211
High Courts29 Apr 2004Allowed
Shankar Jee Vs Surendra Kumar Gupta and Others
Patna High Court · (2004) 3 PLJR 84
Limitation Act, 1963 — Section 5
High Courts29 Apr 2004Allowed
Sanju Kumari Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 536
High Courts29 Apr 2004Allowed
Sri Ram Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 685
High Courts29 Apr 2004Allowed
Dina Nath Prasad and Another Vs Rajendra Prasad and Others
Patna High Court · (2004) 4 PLJR 503
High Courts28 Apr 2004Allowed
Birendra Kumar Jha Vs The State of Bihar and Bihar State Financial Corporation
Patna High Court · (2004) 04 PAT CK 0125
High Courts28 Apr 2004Dismissed
Ashok Paswan Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 335
High Courts28 Apr 2004Dismissed
Shailendra Kumar Singh and Another Vs State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0101
High Courts28 Apr 2004Dismissed
Ranjan Kumar Raman and Others Vs Renu Kumari
Patna High Court · (2004) 3 PLJR 333
Succession Act, 1925 — Section 372, 373, 373(3), 373(4)
High Courts28 Apr 2004Allowed
Naveen Kumar Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 535