High Courts10 May 2004Dismissed
Jagannath Thakur Vs The State of Bihar and Another
Patna High Court · (2004) 05 PAT CK 0058
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 37 of 61
High Courts10 May 2004
Kishan Mehrotra Vs State of Bihar and Another
Patna High Court · (2004) 05 PAT CK 0047
High Courts10 May 2004Dismissed
Sunaina Devi Vs The State of Bihar and Others
Patna High Court · (2004) 3 BLJR 1665 : (2004) 4 PLJR 298
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 17
High Courts10 May 2004Allowed
Nityanand Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 8
High Courts10 May 2004
Arbind Kumar Sinha Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 543
High Courts07 May 2004Allowed
Bhagwat Mahto and Tetari Devi @ Sharda Devi @ Sumitra Devi Vs State of Bihar
Patna High Court · (2004) 3 PLJR 465
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 366Explosive Substances Act, 1908 — Section 3, 4
High Courts07 May 2004Dismissed
Rajesh Kumar Vs Union of India (UOI) and Others
Patna High Court · (2004) 05 PAT CK 0037
High Courts07 May 2004Dismissed
Abhay Chand Bothara Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 1657 : (2004) 3 PLJR 368
Bihar Land Reforms Act, 1950 — Section 4
High Courts07 May 2004Allowed
Shambhu Ram Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 597
Criminal Procedure Code, 1973 (CrPC) — Section 316Evidence Act, 1872 — Section 24, 25, 26Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 364A
High Courts07 May 2004Dismissed
Ajay Kumar @ Ajay Sharma @ Ajay Kumar Sharma Vs The State of Bihar and Others The State of Bihar and Others Vs Birendra Kumar Singh
Patna High Court · (2004) 05 PAT CK 0031
High Courts07 May 2004Allowed
Arun Kumar Srivastava Vs State of Bihar and Others
Patna High Court · (2004) 05 PAT CK 0024
High Courts07 May 2004Allowed
Deo Kumar Sah Vs Mahesh Pd. Rai and Others
Patna High Court · (2004) 05 PAT CK 0023
High Courts07 May 2004
Yamuna Yadav and Others Vs Paras Yadav and Others
Patna High Court · (2004) 3 PLJR 707
High Courts07 May 2004
Prashuram Prasad Vs State of Bihar and Others
Patna High Court · (2004) 05 PAT CK 0012
High Courts06 May 2004Allowed
Manoj Kumar Mannu Vs The Life Insurance Corporation of India and Others
Patna High Court · (2004) 3 PLJR 212
Insurance Act, 1938 — Section 44, 44(1)Life Insurance Corporation (Agents) Regulations, 1972 — Regulation 10, 10(6), 16, 16(1), 17(2)
High Courts06 May 2004Dismissed
Annapurna Kumar and Others Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 310
High Courts06 May 2004Allowed
Adarsh Paper Board Co. (P) Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 278
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6), 7
High Courts06 May 2004Dismissed
Laxmi Prasad Vs State of Bihar and Others
Patna High Court · (2004) 05 PAT CK 0028
High Courts06 May 2004
Pramod Singh Vs Oriental Insurance Company Ltd. and Others
Patna High Court · (2004) 2 BLJR 1344 : (2004) 3 PLJR 293
Constitution of India, 1950 — Article 226
High Courts06 May 2004Dismissed
Syed Jamil Akhtar and Another Vs The State of Bihar and Another
Patna High Court · (2005) 2 PLJR 513
Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 137, 155