High Courts21 May 2004Allowed
Puspa Devi and Others Vs Most. Anand Moyi Devi and Others
Patna High Court · (2004) 05 PAT CK 0026
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 35 of 61
High Courts20 May 2004Dismissed
In Re: Amerika Rai and Another
Patna High Court · (2005) 4 PLJR 100
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 149, 302, 307, 323, 324
High Courts20 May 2004Allowed
Mr. Nikhil Sen and Others Vs The State of Bihar and Another
Patna High Court · (2004) 3 PLJR 644
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120B, 34, 418, 420
High Courts20 May 2004Dismissed
State Bank of India Vs Ranjan Chemicals Ltd. and Another
Patna High Court · (2004) 05 PAT CK 0044
High Courts20 May 2004Allowed
Sahid Ekbal Khan and Another Vs State of Bihar
Patna High Court · (2004) 4 PLJR 123
Criminal Procedure Code, 1973 (CrPC) — Section 2(d), 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 504
High Courts20 May 2004Dismissed
Sureshwar Prasad Srivastav Vs State of Bihar and Others
Patna High Court · (2004) 52 BLJR 2359 : (2004) 4 PLJR 32
High Courts20 May 2004Allowed
Sheo Nandan Prasad Singh Vs The Indian Oil Corporation and Others
Patna High Court · (2004) 3 PLJR 300
High Courts20 May 2004Allowed
Ashok Kumar Vs The State of Bihar and Another
Patna High Court · (2004) 05 PAT CK 0009
High Courts20 May 2004
Architect Rewat Vs Union of India (UOI) and Others
Patna High Court · (2004) 3 BLJR 2366 : (2004) 4 PLJR 47
Constitution of India, 1950 — Article 226
High Courts19 May 2004Dismissed
The State of Bihar and Another Vs P.E.C. Ltd. and Others
Patna High Court · (2004) 05 PAT CK 0066
High Courts19 May 2004
Khedu Ram and Others Vs The State of Bihar and Another
Patna High Court · (2004) 3 PLJR 727
Penal Code, 1860 (IPC) — Section 120B, 302, 498A
High Courts19 May 2004Allowed
Binod Das Vs The Union of India (UOI) and Others
Patna High Court · (2004) 3 PLJR 561
High Courts19 May 2004Dismissed
The Union of India (UOI) Vs MESCO (Multi Engineering and Scientific Corporation)
Patna High Court · (2004) 05 PAT CK 0002
High Courts19 May 2004
Padarath Dhanuk and Others Vs Upendra Dhanuk and Another
Patna High Court · (2004) 05 PAT CK 0001
High Courts18 May 2004Dismissed
Bihar Intermediate Education Council and Others Vs Pramod Kumar and Others and Surendra Kumar Jha and Others
Patna High Court · (2004) 2 BLJR 1198 : (2005) 3 PLJR 342
High Courts17 May 2004Dismissed
Ramjit Singh Vs State of Bihar and Others
Patna High Court · (2004) 05 PAT CK 0063
High Courts17 May 2004
Dr. Chandra Kishore Singh Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 581
High Courts17 May 2004Dismissed
Rajendra Yadav and Another Vs The State of Bihar
Patna High Court · (2004) PLJR 902
Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 May 2004
National Students Social Club Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 358
High Courts17 May 2004Allowed
Jagat Rai and Another Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 122
Penal Code, 1860 (IPC) — Section 147, 148, 307, 427