High Courts23 Jun 2004
Dr. Oswald Anthony Vs Commissioner of Income Tax and Another
Patna High Court · (2004) 06 PAT CK 0001
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 34 of 61
High Courts22 Jun 2004Allowed
Jaimangal Kr. and Another Vs Dinesh Yadav and Another
Patna High Court · (2005) 1 PLJR 1
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 7 Rule 11(d)Limitation Act, 1963 — Section 14
High Courts22 Jun 2004
Mojai Sharma and Others Vs State of Bihar
Patna High Court · (2004) CriminalCC 263
Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Jun 2004
Industrial Corporation Pvt. Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1418 : (2004) 3 PLJR 337
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(22), 31
High Courts22 Jun 2004
The Union of India (UOI) Vs The State of Bihar and Others
Patna High Court · (2004) 06 PAT CK 0015
High Courts22 Jun 2004Dismissed
Md. Anwar Eqwal Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 559
Constitution of India, 1950 — Article 226
High Courts22 Jun 2004Dismissed
Mojai Sharma and Others Vs The State of Bihar
Patna High Court · (2004) PLJR 1081
Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Jun 2004Allowed
Syed Sarwar Ali Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 642
Bihar Lokayukta (Condition of Service) Rule 1974 — Rule 10
High Courts21 Jun 2004Dismissed
Tenughat Vidyut Nigam Ltd. Vs Union of India (UOI) and Others
Patna High Court · (2004) 06 PAT CK 0026
High Courts21 Jun 2004Allowed
Prof. Kula Nand Jha Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 731
Constitution of India, 1950 — Article 23
High Courts21 Jun 2004
Shashi Kumar Das Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1323 : (2004) 3 PLJR 541
High Courts21 Jun 2004Allowed
Birendra Kumar Vs The State Election Commission and Others
Patna High Court · (2004) 06 PAT CK 0016
High Courts17 Jun 2004
Shivaji Giri Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 618
Penal Code, 1860 (IPC) — Section 279, 337
High Courts08 Jun 2004Allowed
Neelam Kumari Singh Vs Vice Chancellor, Rajendra Agricultural University and Others
Patna High Court · (2004) 3 PLJR 343
Rajendra Agricultural University Regulation — Regulation 57, 57(3)
High Courts21 May 2004
Lalu Prasad @ Lalu Prasad Yadav Vs The Union of India (UOI) and Others
Patna High Court · (2004) 3 PLJR 554
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 19(2)
High Courts21 May 2004
Nand Kishore Jha Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1308 : (2004) 3 PLJR 478
High Courts21 May 2004Dismissed
Haku Murmur Vs Sufal Manjhi alias Sufal Murmur and Others
Patna High Court · (2004) 05 PAT CK 0030
High Courts21 May 2004Allowed
Naresh Chandra Das and Others Vs State of Bihar and Others
Patna High Court · (2004) 05 PAT CK 0029