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Patna High Court judgments, 2004

1,217 judgments · page 10 of 61

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High Courts07 Oct 2004Dismissed

Chapra District Central Co-operative Bank Limited and Another Vs Union of India (UOI) and Others

Patna High Court · (2004) 10 PAT CK 0039

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High Courts07 Oct 2004Allowed

State Bank of India Officers Association, Patna Vs The State Election Commission, Bihar, Patna and Others

Patna High Court · (2005) 4 PLJR 549

Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 324Representation of the People Act, 1951 — Section 159
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High Courts07 Oct 2004

Pradip Kumar Ganguli Vs State of Bihar and Others

Patna High Court · (2004) 10 PAT CK 0025

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High Courts06 Oct 2004Allowed

Amar Nath Jha Vs The State of Bihar and Another

Patna High Court · (2005) 1 PLJR 287

Criminal Procedure Code, 1973 (CrPC) — Section 205, 482
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High Courts06 Oct 2004

Mukesh D. Ambani and Another Vs The State of Bihar and Another

Patna High Court · (2005) 1 PLJR 224

Criminal Procedure Code, 1973 (CrPC) — Section 205Penal Code, 1860 (IPC) — Section 120(B), 465, 467, 468, 469
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High Courts06 Oct 2004Dismissed

Dilip Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2005) 1 PLJR 172

Constitution of India, 1950 — Article 226
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High Courts06 Oct 2004

Most. Kaushalaya Devi Vs The State of Bihar and Others

Patna High Court · (2005) 1 PLJR 10

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High Courts06 Oct 2004Dismissed

Rani Kumari Vs The State of Bihar and Others

Patna High Court · (2004) 3 BLJR 1851 : (2005) 1 PLJR 484

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High Courts06 Oct 2004

Dileep Choudhary Vs The State of Bihar and Others

Patna High Court · (2005) 2 PLJR 90

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High Courts06 Oct 2004

Smt. Sona Devi Vs Union of India and Others

Patna High Court · (2005) 1 PLJR 312

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High Courts06 Oct 2004Allowed

Sanjay Sharma Vs The State of Bihar and Others

Patna High Court · (2004) 4 PLJR 669

Constitution of India, 1950 — Article 21, 226Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 160
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High Courts05 Oct 2004Allowed

Sita Devi and Others Vs Bihar State Khadi and Village Industries Board and Others

Patna High Court · (2004) 3 BLJR 2073 : (2004) 4 PLJR 565

Bihar State Khadi and Village Industries Act, 1956 — Section 16, 24
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High Courts05 Oct 2004Dismissed

Ram Naresh Gingh Vs The Bihar Intermediate Education Council and Others

Patna High Court · (2004) 4 PLJR 686

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High Courts05 Oct 2004Dismissed

Shankar Kamal Kishore Singh and Others Vs The State of Bihar and Others

Patna High Court · (2005) 1 PLJR 394

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 30Constitution of India, 1950 — Article 226
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High Courts05 Oct 2004Allowed

Kailash Prasad Gupta and Others Vs State of Bihar

Patna High Court · (2004) 3 PLJR 523

Penal Code, 1860 (IPC) — Section 307, 324
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High Courts05 Oct 2004

Shamim Ahmad Khan Vs State of Bihar and Others

Patna High Court · (2004) 10 PAT CK 0019

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High Courts05 Oct 2004Dismissed

Saurabh Kumar Vs State of Bihar and Others

Patna High Court · (2004) 4 PLJR 685

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High Courts05 Oct 2004

Sudhir Kumar Vs The State of Bihar and Others

Patna High Court · (2005) 2 PLJR 457

Constitution of India, 1950 — Article 311(2)Industrial Disputes Act, 1947 — Section 33C(2)
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High Courts05 Oct 2004Allowed

Manorma Kumari Vs The State of Bihar and Others

Patna High Court · (2004) 4 PLJR 687

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High Courts04 Oct 2004Dismissed

Chandra Bhushan Prasad Vs State of Bihar

Patna High Court · (2004) 4 PLJR 673

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