High Courts08 Nov 2004Dismissed
Thakur Sudhir Kumar Singh Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 271
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 8 of 61
High Courts08 Nov 2004
Sudin Yadav Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2102 : (2005) 1 PLJR 288
High Courts08 Nov 2004
Wali Ahmed and Others Vs L.N. Mithila University and Others
Patna High Court · AIR 2005 Patna 93 : (2005) 1 PLJR 270
National Council for Teacher Education Act, 1993 — Section 17(1)
High Courts06 Nov 2004
Bicky Kumar Mahton and Others Vs State of Bihar
Patna High Court · (2005) 1 BLJR 254 : (2005) 2 PLJR 285
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts05 Nov 2004Dismissed
Sukhu Beldar @ Sukan Beldar and Others Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 495
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts05 Nov 2004Allowed
The State of Bihar and Others Vs Dr. (Mrs.) Saroj Verma
Patna High Court · (2004) 11 PAT CK 0043
High Courts05 Nov 2004Dismissed
Asha Devi Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2197 : (2005) 1 PLJR 82
High Courts05 Nov 2004
Gajendra Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 315
Probation of Offenders Act, 1958 — Section 13, 4
High Courts04 Nov 2004
Shyama Kant Jha and Another Vs Smt. Shakuntala Pandey
Patna High Court · (2004) 3 BLJR 2215 : (2004) 4 PLJR 843
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14
High Courts04 Nov 2004Allowed
Bihar School Examination Board Vs Rajeev Kumar and Others
Patna High Court · (2005) 1 PLJR 75
High Courts04 Nov 2004
Ram Chandra Prasad Vs The Bihar State Electricity Board and Another
Patna High Court · (2004) 3 BLJR 2357 : (2004) 4 PLJR 895
Bihar Regional Development Authorities Act, 1981 — Section 53Electricity (Supply) Act, 1948 — Section 19
High Courts04 Nov 2004Dismissed
Saraswati Devi Vs Yadunandan Prasad
Patna High Court · AIR 2005 Patna 85 : (2004) 52 BLJR 2227 : (2004) 4 PLJR 848
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts04 Nov 2004Dismissed
Dr. Vijay Kumar Jain and Another Vs Smt. Shakuntala Devi.
Patna High Court · (2005) 1 PLJR 11
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 41 Rule 27, Order 41 Rule 27(1)(b), Order 41 Rule 27(1)(b), 107
High Courts04 Nov 2004Allowed
Bihar State Pollution Control Board and another Vs Hiranand Stone Works and Others
Patna High Court · (2005) 1 PLJR 57
Air (Prevention and Control of Pollution) Act, 1981 — Section 17, 21, 25, 31AConstitution of India, 1950 — Article 21, 249, 250, 252Environment (Protection) Act, 1986 — Section 23, 3(2)(v), 5
High Courts03 Nov 2004
Neha Vs Bihar School Examination Board and Others
Patna High Court · (2004) 3 BLJR 2124 : (2005) 1 PLJR 186
High Courts03 Nov 2004Dismissed
Balbhadra Singh @ Balbhadra Nr. Singh Vs Ram Binod Singh and Others
Patna High Court · (2004) 11 PAT CK 0032
High Courts03 Nov 2004Dismissed
M/s Bharat Oil Distributors and Others Vs M/s Bharat Petroleum Corp. Ltd. and Others
Patna High Court · (2005) 1 PLJR 9
Constitution of India, 1950 — Article 14
High Courts02 Nov 2004
Dr. Sukrit Saha Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 829
Constitution of India, 1950 — Article 29, 30
High Courts02 Nov 2004Dismissed
Rajeshwar Sao Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2101 : (2005) 105 FLR 104 : (2005) 1 PLJR 286