High Courts31 Mar 2006Dismissed
Bihar State Agriculture Marketing Board and Others Vs The Union of India and Others
Patna High Court · (2006) 2 PLJR 472
Bihar Reorganisation Act, 2000 — Section 65(1)Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 48 of 60
High Courts31 Mar 2006Dismissed
Jitendra Narayan Agarwal Vs Sri Rajiv Kumar Agarwal and Another
Patna High Court · (2006) 2 PLJR 530
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100A
High Courts30 Mar 2006Dismissed
Bacha Prasad and Another Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 392
High Courts30 Mar 2006Allowed
Sushil Singh and Others Vs The State of Bihar and Another
Patna High Court · (2006) 2 PLJR 355
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts30 Mar 2006Dismissed
Abhay Stone Works, Proprietor Krishndeo Singh and Others Vs State of Bihar and Others
Patna High Court · (2006) 03 PAT CK 0031
High Courts30 Mar 2006Allowed
Shivdani Singh @ Sheo Dani Singh and Others Vs Guljar Singh and Others
Patna High Court · (2006) 03 PAT CK 0030
High Courts30 Mar 2006Dismissed
Surya Nath Singh and Others Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 409
High Courts30 Mar 2006Dismissed
Suresh Singh and Others Vs The State of Bihar
Patna High Court · (2006) 2 PLJR 356
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 34, 364, 364A
High Courts28 Mar 2006
Lal Babu @ Lall Babu @ Lallu Babu Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 330
High Courts28 Mar 2006Dismissed
Sharma Thakur, Saheb Thakur, Mostt. Laxmina and Basanti Devi Vs The State of Bihar and Smt. Sarita Devi
Patna High Court · (2006) 03 PAT CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 202, 432Penal Code, 1860 (IPC) — Section 323, 498A
High Courts28 Mar 2006Allowed
Deeraj Kumar Vs The State of Bihar
Patna High Court · (2006) 03 PAT CK 0033
High Courts28 Mar 2006Allowed
Jai Chand Singh Vs The State of Bihar
Patna High Court · (2006) 03 PAT CK 0032
High Courts28 Mar 2006Dismissed
Md. Wasim and Others Vs The State of Bihar
Patna High Court · (2006) 3 PLJR 107
Criminal Procedure Code, 1973 (CrPC) — Section 239, 240, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts28 Mar 2006Dismissed
Chaudhary Paswan Vs The State of Bihar
Patna High Court · (2006) 3 PLJR 66
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(6)
High Courts28 Mar 2006Dismissed
Rakesh Kumar Singh @ Munna Kumar and Others Vs The State of Bihar and Geeta Devi
Patna High Court · (2006) 2 DMC 811 : (2006) 3 PLJR 115
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 408A, 498A
High Courts28 Mar 2006
Kamal Nath Prasad @ Kamal Nath Sahu Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 362
High Courts27 Mar 2006Allowed
Ashok Kumar Singh Vs The Bihar State Bar Council and Another
Patna High Court · (2006) 2 PLJR 633
Constitution of India, 1950 — Article 12, 14
High Courts27 Mar 2006Allowed
Rajniti Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2006) 110 FLR 409 : (2006) 2 PLJR 268
Constitution of India, 1950 — Article 14, 16
High Courts27 Mar 2006Dismissed
Dinkar Prasad Sinha for M/s Vaishali Timber Works Vs The Bihar State Financial Corporation and Others
Patna High Court · (2006) 2 PLJR 451
High Courts27 Mar 2006Allowed
Braj Kishore Singh Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 389