High Courts18 Dec 2006
Pramod Kumar Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 765
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 3 of 60
High Courts18 Dec 2006
Oriental Insurance Company Vs Ram Pyara Paswan and Another
Patna High Court · (2007) 2 PLJR 141
Workmens Compensation Act, 1923 — Section 19(1), 20
High Courts15 Dec 2006Allowed
Rajesh Kr. @ Rajesh Kumar Panjiyar and Another Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 155
Essential Commodities Act, 1955 — Section 7
High Courts15 Dec 2006Allowed
Sudhir Kumar Sinha @ Sudhir Prasad Sinha and Others Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 405
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts15 Dec 2006Allowed
Principal, Sardar Patel Memorial College Vs Prasadi Choudhary and Others
Patna High Court · (2007) 2 PLJR 634
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Dec 2006Allowed
Madan Prasad Singh Vs The State of Bihar and Another
Patna High Court · (2006) 12 PAT CK 0060
High Courts15 Dec 2006Allowed
Sudhanshu Bhushan Ram and Another Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 148
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 482Penal Code, 1860 (IPC) — Section 120B, 166, 167, 19, 21
High Courts15 Dec 2006
The Oriental Insurance Company Vs Raja Ram Dhobi and Others
Patna High Court · (2006) 12 PAT CK 0017
High Courts14 Dec 2006Allowed
The Divisional Manager, The Oriental Fire and General Insurance Co. Ltd. Vs Mosmat Munar Devi and Others
Patna High Court · (2007) 2 PLJR 425
Motor Vehicles Act, 1988 — Section 95(2), 95(2)(b), 95(2)(b)(i)Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts14 Dec 2006Dismissed
Laxmi Prasad Chauhan Vs Ajai Kumar and Others
Patna High Court · (2007) 1 PLJR 665
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 9
High Courts14 Dec 2006
Nesar Ahmad @ Nasser and Others Vs The State of Bihar and Another
Patna High Court · (2006) 12 PAT CK 0059
High Courts13 Dec 2006Allowed
Jhanjharpur Anchal Matsyajivi Sahyog Samiti, Jhanjharpur and Another Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 635
Bihar Fish Jalkar Management Act, 2006 — Section 7(1)
High Courts13 Dec 2006Allowed
Tirth Raj Himat-Singka and Another Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 583
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts13 Dec 2006
M/s. H.M.P. Sugars Ltd., Bagaha Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 686
High Courts13 Dec 2006Dismissed
Alok Kumar Gupta Vs The State of Bihar and Another
Patna High Court · (2006) 12 PAT CK 0092
High Courts13 Dec 2006Dismissed
Munna Sah and Another Vs Shankarjee Prasad and Another
Patna High Court · (2006) 12 PAT CK 0088
High Courts13 Dec 2006Allowed
Sri Ram Sharma and Another Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 92
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207
High Courts13 Dec 2006
Uma Shankar Singh @ Shivji Singh and Others Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 395
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482, 56Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 198, 304, 306, 34
High Courts13 Dec 2006Dismissed
Budha Colony Sangharsh Samiti Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 230
Bihar Regional Development Authorities Act, 1981 — Section 85
High Courts12 Dec 2006Allowed
Soni @ Sonu Lohar and Another Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 326
Explosive Substances Act, 1908 — Section 3, 4(a), 5Penal Code, 1860 (IPC) — Section 307, 34, 353