High Courts12 Dec 2006
Smt. Amriti Devi @ Amriti Mehtarani Vs The Chairman, Darbhanga Municipal Corporation and Others
Patna High Court · (2008) 3 PLJR 249
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 4 of 60
High Courts12 Dec 2006
Raj Kishore Singh Vs The Union of India and Others
Patna High Court · (2007) 1 PLJR 322
High Courts12 Dec 2006Allowed
Bindu Kumari and Others Vs State of Bihar and Others
Patna High Court · (2006) 12 PAT CK 0061
High Courts12 Dec 2006
Sundar Lal Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 349
Constitution of India, 1950 — Article 16
High Courts12 Dec 2006Dismissed
Baldeo Singh Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 647
Bihar Saw Mills (Regulation) Act, 1990 — Section 13, 14, 7, 8, 9Forest Act, 1927 — Section 41, 42, 52, 64
High Courts12 Dec 2006
Dinesh Singh @ Dinesh Kumar Singh Vs State of Bihar
Patna High Court · (2007) 1 PLJR 590
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 162Penal Code, 1860 (IPC) — Section 307, 419
High Courts11 Dec 2006Allowed
Murari Lal Sharma Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 400
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 482Penal Code, 1860 (IPC) — Section 326
High Courts11 Dec 2006Allowed
Birendra Kumar Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 445
Bihar Finance Act, 1981 — Section 17(5)
High Courts11 Dec 2006Dismissed
Ram Chandra Sah Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 395
Essential Commodities Act, 1955 — Section 6(A), 6C(2), 7
High Courts11 Dec 2006Allowed
Abhivanta Grih Nirman Sahkari Samiti Ltd. and Others Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 423
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Penal Code, 1860 (IPC) — Section 120B, 202, 409
High Courts11 Dec 2006
Tarkeshwar Singh Vs The State of Bihar
Patna High Court · (2007) 1 BLJR 524 : (2007) 2 PLJR 136
Criminal Procedure Code, 1973 (CrPC) — Section 167, 439, 482, 71, 73
High Courts11 Dec 2006Dismissed
Santosh Kumar Verma and Others Vs Smt. Basanti Devi and Others
Patna High Court · (2007) 1 PLJR 384
Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 39 Rule 4, 151
High Courts11 Dec 2006Allowed
Magadh Construction Works Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 282
High Courts11 Dec 2006Allowed
Mostt. Tara Devi Vs National Insurance Co. and Another
Patna High Court · (2007) 1 BLJR 531 : (2007) 2 PLJR 164
Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 279, 337
High Courts11 Dec 2006
Md. Sidique Hussain Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 288
High Courts11 Dec 2006Dismissed
Umesh Rai Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 218
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 309(2), 437(5), 439(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 364
High Courts11 Dec 2006Allowed
M/s Maruti Udyog Limited Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 643
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 409, 420
High Courts08 Dec 2006Allowed
Sushil Kumar Modi Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 153
Criminal Procedure Code, 1973 (CrPC) — Section 133, 205, 227, 251, 313
High Courts08 Dec 2006Allowed
State of Bihar and Others Vs Mahendra Yadav
Patna High Court · (2007) 2 PLJR 604
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 366Penal Code, 1860 (IPC) — Section 148, 149, 302