High Courts05 Dec 2006Allowed
Chairman-cum-Managing Director, Bihar Police Building Construction Corporation and Others Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 751
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 6 of 60
High Courts05 Dec 2006Allowed
Rajesh Kumar Singh Vs Bhola Kumar Yadav
Patna High Court · (2007) 1 PLJR 555
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(2), 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts05 Dec 2006
Balsakha, Non-Governmental Organisation Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 71
Penal Code, 1860 (IPC) — Section 34, 376
High Courts05 Dec 2006Dismissed
Vikash Kumar Sinha @ Viccky Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 90
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts05 Dec 2006Dismissed
Indrasan Raut @ Indrasan Yadav and Others Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 626
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 147, 304, 323, 324, 325
High Courts04 Dec 2006Dismissed
Chandra Prakash Sah Vs Jakir Hussain and Another
Patna High Court · (2007) 2 PLJR 711
Motor Vehicles Act, 1988 — Section 140, 147, 2(14), 2(44), 2(46)
High Courts04 Dec 2006Allowed
Janki Devi Vs Nandan Kumar Singh
Patna High Court · (2007) 2 PLJR 637
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts04 Dec 2006Dismissed
Shail Devi Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 533
Bihar Co-operative Societies Act, 1935 — Section 66B
High Courts04 Dec 2006Dismissed
Sri Krishna Kumar Yadav and Another Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 410
Constitution of India, 1950 — Article 12Criminal Procedure Code, 1973 (CrPC) — Section 202Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Dec 2006
Chandeshwar Rai Vs The State of Bihar and Others
Patna High Court · (2006) PLJR 263
Constitution of India, 1950 — Article 14, 226
High Courts04 Dec 2006Dismissed
Jay Shanker Pd. Trivedi Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 334
High Courts04 Dec 2006Allowed
Kapil Shah @ Kapil Deo Prasad Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 599
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 406
High Courts04 Dec 2006Allowed
Rabindra Nath Singh Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 692
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482
High Courts04 Dec 2006Dismissed
Krishna Prasad Sinha and Another Vs Vikash Singh and Others
Patna High Court · AIR 2007 Patna 112 : (2007) 1 PLJR 456
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 6Specific Relief Act, 1963 — Section 6
High Courts04 Dec 2006Allowed
Ram Ekbal Chaudhary Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 168
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts04 Dec 2006Dismissed
Anil Ritolia @ A.K. Ritolia and Another Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 255
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 34, 384, 420, 427
High Courts04 Dec 2006Dismissed
Union of India and Others Vs M/s Harpal Das Madhyani and Another
Patna High Court · (2007) 1 PLJR 225
Arbitration Act, 1940 — Section 34
High Courts01 Dec 2006Allowed
Nand Kishore Das and Others Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 344
Penal Code, 1860 (IPC) — Section 147, 148, 307
High Courts01 Dec 2006Dismissed
Baidya Nath Singh @ Baijnath Singh Vs Union of India (UOI)
Patna High Court · (2006) 12 PAT CK 0089
High Courts01 Dec 2006
Aditya Narayan Mishra Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 569 : (2007) 1 PLJR 228