High Courts28 Nov 2006Allowed
Sanju Kumar Singh Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 422
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 8 of 60
High Courts28 Nov 2006Allowed
Atul Krishna Biswas Vs State of Bihar and Another
Patna High Court · (2007) 1 PLJR 338
Companies Act, 1956 — Section 162(1), 220(3)Criminal Procedure Code, 1973 (CrPC) — Section 197, 468, 482
High Courts28 Nov 2006Dismissed
Rajendra Singh and Another Vs Smt. Draupadi Devi and Others
Patna High Court · AIR 2007 Patna 74 : (2007) 1 PLJR 341
High Courts28 Nov 2006Allowed
Md. Abu Hasnain Vs State of Bihar and Others
Patna High Court · (2007) 1 BLJR 290 : (2007) 1 PLJR 797
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10, 14, 15, 40, 7Constitution of India, 1950 — Article 14, 19, 21, 300A
High Courts28 Nov 2006
Suresh Kumar @ Suresh Kumar Singh @ Suresh Singh Vs Union of India and Others
Patna High Court · (2007) 1 PLJR 289
Air Force Act, 1950 — Section 20(3)Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts28 Nov 2006
Hakim Sah Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 326
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 379, 498A
High Courts28 Nov 2006Allowed
Ratan Mala Devi Vs State of Bihar
Patna High Court · (2007) 1 PLJR 669
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 366A
High Courts28 Nov 2006Allowed
Kumar Nandan @ Bittu Kumar Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 222
Criminal Procedure Code, 1973 (CrPC) — Section 164, 239Penal Code, 1860 (IPC) — Section 144, 379, 427, 447
High Courts28 Nov 2006Allowed
Ajay Jha and Others Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 632
Penal Code, 1860 (IPC) — Section 34, 341, 380, 436
High Courts27 Nov 2006
Nupur Bharti Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 197
High Courts27 Nov 2006
Shashi Ranjan Kumar Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 605
High Courts27 Nov 2006Allowed
Anil Agarwal and Others Vs The State of Bihar and Another
Patna High Court · (2006) 11 PAT CK 0084
High Courts27 Nov 2006Allowed
Shanu Films Vs The State of Bihar and Others
Patna High Court · (2006) 11 PAT CK 0071
High Courts27 Nov 2006Allowed
Satish Mishra Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 724
Criminal Procedure Code, 1973 (CrPC) — Section 4(2)Penal Code, 1860 (IPC) — Section 420
High Courts27 Nov 2006Allowed
Ratan Kumar Choudhary Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 419
Essential Commodities Act, 1955 — Section 7
High Courts24 Nov 2006Dismissed
Shyam Nandan Singh Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 152
Criminal Procedure Code, 1973 (CrPC) — Section 205, 82, 83Penal Code, 1860 (IPC) — Section 302, 307
High Courts24 Nov 2006Allowed
Bijo Yadav and Others Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 307
Criminal Procedure Code, 1973 (CrPC) — Section 144, 195, 482Penal Code, 1860 (IPC) — Section 172, 188
High Courts24 Nov 2006Allowed
Shankar Poddar and Another Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 685
Penal Code, 1860 (IPC) — Section 395, 412
High Courts24 Nov 2006Dismissed
Jagdish Prasad Saraf Vs Smt. Kusmi Devi and Others
Patna High Court · AIR 2007 Patna 57 : (2007) 1 PLJR 201
Bihar Money Lenders Act, 1974 — Section 12
High Courts23 Nov 2006Dismissed
Umesh Singh Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 596
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)