High Courts23 Nov 2006
M/s Oscar Security and Fire Services Vs Union of India and Others
Patna High Court · (2006) 4 PLJR 573
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 9 of 60
High Courts23 Nov 2006Allowed
Pramod Bhashin Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 648
Criminal Procedure Code, 1973 (CrPC) — Section 205Penal Code, 1860 (IPC) — Section 120B, 409, 471
High Courts23 Nov 2006Dismissed
Surang Lal Yadav and Another Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 267
Criminal Procedure Code, 1973 (CrPC) — Section 145, 313Penal Code, 1860 (IPC) — Section 141, 142, 147, 149, 302
High Courts23 Nov 2006
Rameshwara Jute Mills Vs The State of Bihar and Others
Patna High Court · (2006) 11 PAT CK 0075
High Courts23 Nov 2006Dismissed
Kaklesh Kumar Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 145
Constitution of India, 1950 — Article 14, 16
High Courts23 Nov 2006Dismissed
Hot Mix Plant Contractors'' Association Vs The State of Bihar
Patna High Court · (2006) 4 PLJR 584
High Courts22 Nov 2006Allowed
Dinesh Singh @ Ramashray Singh Vs State of Bihar
Patna High Court · (2007) 1 PLJR 756
Criminal Procedure Code, 1973 (CrPC) — Section 262, 262, 263, 263, 264Essential Commodities Act, 1955 — Section 7
High Courts22 Nov 2006
The State of Bihar and Others Vs Bipin Prasad Singh
Patna High Court · (2007) 1 PLJR 351
Constitution of India, 1950 — Article 14, 16, 21A, 226
High Courts22 Nov 2006Dismissed
The State of Bihar and The Director Secondary Education, Govt. of Bihar Vs Anita Kumari and Vidhyalaya Seva Board
Patna High Court · (2007) 1 BLJR 280 : (2007) 1 PLJR 51
High Courts22 Nov 2006
M/s Sidharth Construction and Trading Private Limited, Kolkata Vs The Union of India and Others
Patna High Court · (2007) 1 PLJR 280
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11
High Courts22 Nov 2006Allowed
The State of Bihar and Others Vs Ram Harsh Das and Others
Patna High Court · (2007) 1 PLJR 521
High Courts22 Nov 2006Allowed
Om Prakash Chaudhary Vs State of Bihar
Patna High Court · (2007) 4 PLJR 795
Penal Code, 1860 (IPC) — Section 409, 420, 467, 468
High Courts22 Nov 2006Dismissed
Munna Thapa Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 428
Bihar Control of Crimes Act, 1981 — Section 12(2)
High Courts21 Nov 2006
Bijay Kumar Paswan Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 591
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 29, 29(5), 30, 31
High Courts21 Nov 2006Dismissed
Mithilesh Tiwary Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 389
Penal Code, 1860 (IPC) — Section 376
High Courts21 Nov 2006Dismissed
Bhupen Kshettry and Others Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 280
Criminal Procedure Code, 1973 (CrPC) — Section 202, 483Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts21 Nov 2006Allowed
Rajesh Kumar @ Pappu Kumar Vs Pankaj Kumar Singh and Others
Patna High Court · AIR 2007 Patna 55
Hindu Marriage Act, 1955 — Section 13, 14
High Courts20 Nov 2006Dismissed
Nirbhay Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 236
Constitution of India, 1950 — Article 226
High Courts20 Nov 2006Allowed
Man Mohan Swaroop Khanna @ M.S. Khanna Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 684
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468