High Courts20 Nov 2006Allowed
The Chairman, The New India Assurance Com. Ltd. Vs Most. Prabhawati Devi and Others
Patna High Court · (2007) 1 PLJR 337
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 10 of 60
High Courts17 Nov 2006Allowed
Pramod Sah Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 587
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 55
High Courts17 Nov 2006Allowed
Ambika Rai and Another Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 536
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
High Courts17 Nov 2006
Bhado Paswan and Others Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 360
Constitution of India, 1950 — Article 14, 39(d)
High Courts17 Nov 2006Dismissed
Harendra Rai and Others Vs Chandrawati Devi and Others
Patna High Court · (2006) 11 PAT CK 0126
High Courts17 Nov 2006Dismissed
Sk. Gayasuddin @ Sk. Bhulan and Sk. Nasiruddin Vs The State of Bihar
Patna High Court · (2006) 11 PAT CK 0065
High Courts17 Nov 2006Dismissed
Computeronix Bihar Pvt. Ltd. and Another Vs Bihar State Madarsa Education Board and Others
Patna High Court · AIR 2007 Patna 75 : (2007) 1 PLJR 183
Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 2, 4
High Courts17 Nov 2006
N.K. Singh and Others Vs The State of Bihar and Others
Patna High Court · (2006) 11 PAT CK 0008
High Courts16 Nov 2006Dismissed
Usha Kumari Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 309 : (2007) 1 PLJR 414
Constitution of India, 1950 — Article 309Jansevak and Village Level Workers (Appointment and Service Conditions) Rules, 1987 — Rule 7(1)
High Courts16 Nov 2006Dismissed
Md. Mahtab Alam Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 385
Criminal Procedure Code, 1973 (CrPC) — Section 244, 273, 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 406, 498A
High Courts16 Nov 2006Allowed
Mostt. Sakuntala Devi and Others Vs Hardeo Rai
Patna High Court · (2007) 1 BLJR 284 : (2007) 2 CTLJ 97 : (2007) 1 PLJR 126
High Courts16 Nov 2006Dismissed
Kunti Devi and Another Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 303
Penal Code, 1860 (IPC) — Section 201, 304B, 328, 34
High Courts16 Nov 2006Allowed
Ram Chandra Prasad and Others Vs State of Bihar
Patna High Court · (2006) PLJR 257
Explosive Substances Act, 1908 — Section 3, 4, 7Penal Code, 1860 (IPC) — Section 307, 34, 341, 342
High Courts16 Nov 2006Dismissed
Yadunandan Singh and Another Vs The Union of India
Patna High Court · (2007) 1 PLJR 296
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 23, 50
High Courts15 Nov 2006
Dhairya Nath Choudhary Vs Kameshwar Singh Darbhanga University and Others Hemant Kumar Thakur Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 363
Bihar College Service Commission Act, 1976 — Section 2
High Courts15 Nov 2006Dismissed
Pradeep Rajak Vs Divisional Manager, Oriental Insurance Co. Ltd. and Another
Patna High Court · (2007) 2 PLJR 66
Motor Vehicles Act, 1988 — Section 140, 142, 166
High Courts15 Nov 2006Allowed
Rajwant Singh Vs The State of Bihar and Another
Patna High Court · (2006) 11 PAT CK 0078
High Courts15 Nov 2006Allowed
Sita Ram Pandit and Others Vs State of Bihar and Another
Patna High Court · (2006) 11 PAT CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 323, 34, 379, 427
High Courts15 Nov 2006Allowed
Usha Mishra Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 496 : (2007) 3 PLJR 748
Criminal Procedure Code, 1973 (CrPC) — Section 183, 73, 82, 83Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498
High Courts15 Nov 2006Allowed
M/s Walia Builders Vs The Bihar State Export Corporation
Patna High Court · (2007) 1 PLJR 595