High Courts10 Nov 2006Dismissed
Smt. Rita Singh Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 183
Criminal Procedure Code, 1973 (CrPC) — Section 161, 239, 362, 468, 482Penal Code, 1860 (IPC) — Section 120B, 341, 381, 384, 440
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 12 of 60
High Courts10 Nov 2006Dismissed
Oriental Insurance Company Ltd. Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 624
High Courts10 Nov 2006Allowed
The Municipality Commissioner Vs Manu Prasad and Others
Patna High Court · (2006) 11 PAT CK 0119
High Courts10 Nov 2006Dismissed
Babban Maurya and Another Vs State of Bihar and Another
Patna High Court · (2006) 11 PAT CK 0114
High Courts10 Nov 2006Dismissed
Rubi Khatoon Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 299
Criminal Procedure Code, 1973 (CrPC) — Section 190Penal Code, 1860 (IPC) — Section 323, 34, 498A
High Courts10 Nov 2006Allowed
Tata Iron and Steel Company Limited Vs State of Bihar and Others
Patna High Court · (2007) 1 BLJR 287 : (2007) 1 PLJR 276
High Courts09 Nov 2006Dismissed
Awadhesh Kumar Vs The Union of India and Others
Patna High Court · (2007) 1 PLJR 294
High Courts09 Nov 2006Allowed
Shankar Dyal Verma Vs Rajani Kant @ Guddu and Another
Patna High Court · (2007) 1 PLJR 333
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts09 Nov 2006Allowed
The State of Bihar and Others Vs Anil Kumar
Patna High Court · (2007) 1 BLJR 641 : (2007) 2 PLJR 133
Constitution of India, 1950 — Article 309Recruitment of Sub Inspector of Excise Rules, 1954 — Rule 1
High Courts09 Nov 2006Allowed
Bharat Deo Pathak and Anil Kumar Vs Bihar State Food and Civil Supplies Corporation and Others
Patna High Court · (2007) 1 BLJR 295 : (2007) 1 PLJR 286
High Courts09 Nov 2006Allowed
Md. Shabir Vs State of Bihar and Others
Patna High Court · (2007) CriLJ 620 : (2007) 1 PLJR 392
High Courts09 Nov 2006Allowed
Sanjeev Kumar Dwivedi Vs State of Bihar and Others
Patna High Court · (2006) 11 PAT CK 0063
High Courts09 Nov 2006Allowed
Lal Narain Sharma and Others Vs Smt. Janki Devi and Others
Patna High Court · (2007) 1 PLJR 430
High Courts09 Nov 2006Dismissed
The Chairman, Bihar State Electricity Board Vs Mostt. Snehlata Prasad and Others
Patna High Court · (2007) 1 PLJR 586
High Courts09 Nov 2006
Kamal Nayan Sharma and Others Vs Union of India (UOI) and Others
Patna High Court · (2007) 113 FLR 299 : (2007) 1 PLJR 291
Administrative Tribunals Act, 1985 — Section 22(3)(f)
High Courts08 Nov 2006
Rishishwar Prasad Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 177
High Courts08 Nov 2006
M/s Vishal Builtech (I) Pvt. Ltd. Vs Union of India and Others
Patna High Court · (2007) 1 PLJR 278
High Courts08 Nov 2006Allowed
Madhubani Kshetriya Gramin Bank and Others Vs Ram Anuj Thakur and Others Ram Prakash Paswan Vs The Madhubani Kshetriya Gramin Bank and Another
Patna High Court · (2007) 1 PLJR 155
Contract Act, 1872 — Section 71
High Courts08 Nov 2006
Anil Kumar Agrawal and Others Vs State of Bihar and Others
Patna High Court · (2006) 11 PAT CK 0088
High Courts08 Nov 2006Dismissed
Usha Liquors Private Limited and Another Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 131