High Courts14 Nov 2006Dismissed
Md. Khursheed Anwar Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 399
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 11 of 60
High Courts14 Nov 2006Allowed
Aditya Puri Vs State of Bihar and Another
Patna High Court · (2007) 113 FLR 993 : (2007) 2 PLJR 91
Contract Labour (Regulation and Abolition) Act, 1970 — Section 23, 24Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Nov 2006Allowed
Shital Singh Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 215
Negotiable Instruments Act, 1881 (NI) — Section 141
High Courts14 Nov 2006
Deo Narayan Choudhary and Another Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 745
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 16, 2(h)(1), 5, 6, 7
High Courts14 Nov 2006Allowed
Vijay Kumar Singh and Others and Krishna Kamal Prasad @ Krishna Kant Prasad and S.K. Gupta Vs The State of Bihar and Another
Patna High Court · (2007) 1 BLJR 65 : (2007) 113 FLR 137 : (2007) 2 LLJ 1015 : (2007) 1 PLJR 389
Bihar Factories Rules, 1950 — Rule 11, 3, 3A, 4, 5Bihar Minor Mineral Concession Rules, 1972 — Rule 21, 9Factories Act, 1948 — Section 105, 106, 119, 2, 6
High Courts14 Nov 2006Dismissed
Manoj Choudhary and Others Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 553
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts14 Nov 2006Allowed
Md. Abdul Raquib @ Abdul Raquib and Others Vs State and Another
Patna High Court · (2007) 1 PLJR 556
Penal Code, 1860 (IPC) — Section 420, 463
High Courts13 Nov 2006
Kripanand Prasad @ Karu Yadav and Others Vs The State of Bihar
Patna High Court · (2008) 3 PLJR 268
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 143, 307, 323, 324, 379
High Courts13 Nov 2006Allowed
Shivam Aqua Industries Pvt. Ltd. Vs Employees Provident Fund Organization and Others
Patna High Court · (2007) 112 FLR 592 : (2007) 2 LLJ 444 : (2006) 4 PLJR 580
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 4, 7A
High Courts13 Nov 2006Dismissed
Dr. Vibhuti Narayan Singh and Others Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 128
Bihar Provincialisation of Roads and Hospitals Act, 1947 — Section 3(1)
High Courts13 Nov 2006
Gauri Devi and Others Vs The State of Bihar
Patna High Court · (2007) 1 BLJR 458 : (2007) 2 PLJR 646
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 149, 302, 307, 34
High Courts13 Nov 2006
New India Assurance Company Ltd. Vs Mosmat Gondia Devi and Others
Patna High Court · (2007) 2 ACC 595 : (2008) ACJ 1212 : (2007) 113 FLR 423 : (2007) 1 PLJR 59
Employees Compensation Act, 1923 — Section 30
High Courts13 Nov 2006Dismissed
Sureshwar Ram Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 258
High Courts13 Nov 2006Dismissed
Smt. Pushpa Devi Vs The State of Bihar and Others
Patna High Court · AIR 2007 Patna 56 : (2007) 1 PLJR 570
High Courts13 Nov 2006Allowed
Shyam Kishore Singh Vs State of Bihar and Others
Patna High Court · (2007) 113 FLR 1156 : (2007) 2 PLJR 239
Bihar Service Code, 1952 — Rule 74(b)Constitution of India, 1950 — Article 26
High Courts13 Nov 2006Allowed
Joyakesh Podder @ Jai Prakash Podder and Others Vs State of Bihar and Another
Patna High Court · (2007) 1 PLJR 324
Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts13 Nov 2006Dismissed
The East Central Railway (Construction Organisation) and Others Vs M/s. Sharda Construction
Patna High Court · (2007) 2 PLJR 257
High Courts10 Nov 2006Allowed
M/s Rai Construction Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 758
High Courts10 Nov 2006Dismissed
Ram Singhasan Singh Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 604
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10B, 4(c)
High Courts10 Nov 2006Dismissed
Md. Ainul Haque @ Annu Mian Vs Ashish Kumar @ Trikal Das
Patna High Court · (2007) 1 PLJR 180