High Courts01 Dec 2006Allowed
Rit Lal Khatway Vs The State of Bihar
Patna High Court · (2006) 12 PAT CK 0074
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 7 of 60
High Courts01 Dec 2006Dismissed
Jageshwar Rai Vs The State of Bihar and Others
Patna High Court · (2006) 12 PAT CK 0063
High Courts01 Dec 2006Allowed
Sushil Kumar Sinha Vs Bihar State Finance Corporation and Others
Patna High Court · (2007) 1 BLJR 489 : (2007) 3 PLJR 499
High Courts01 Dec 2006Dismissed
Baidyanath Bhagat and Others Vs Kamaldeo Bhagat and Others
Patna High Court · (2007) 1 PLJR 224
Limitation Act, 1963 — Section 5
High Courts01 Dec 2006
Amerika Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 501
High Courts30 Nov 2006Allowed
The Divisional Manager, Oriental Insurance Co. Ltd. Vs Smt. Sanyogita Devi and Others
Patna High Court · (2007) 2 PLJR 400
Motor Vehicles Act, 1988 — Section 163A
High Courts30 Nov 2006Dismissed
The State of Bihar and Others Vs Bihar Veterinary Association and Others
Patna High Court · (2007) 4 PLJR 54
High Courts30 Nov 2006Allowed
Hriday Ranjan Prasad and Others Vs Sarayug Mahato and Others
Patna High Court · (2006) 11 PAT CK 0128
High Courts30 Nov 2006Allowed
Maral Fashions (A Division of Maral Overseas Ltd.) Vs State of Bihar and Another
Patna High Court · (2006) 11 PAT CK 0073
High Courts30 Nov 2006
Rakesh Agarwal and Others Vs The State of Bihar and Another
Patna High Court · (2006) 11 PAT CK 0070
High Courts30 Nov 2006
Shailendra Kumar Verma @ Shailenclra Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 290
Constitution of India, 1950 — Article 14, 16, 226
High Courts30 Nov 2006Allowed
Naresh Rai Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 631 : (2007) 1 PLJR 261
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts30 Nov 2006
Smt. Madhuri Devi and Others Vs Bihar State Housing Board and Others
Patna High Court · (2006) 11 PAT CK 0007
High Courts29 Nov 2006Allowed
Nageshwar Prasad Gupta Vs The State of Bihar
Patna High Court · (2006) 11 PAT CK 0082
Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 120B, 409, 420
High Courts29 Nov 2006Dismissed
Chhote Shukla @ Vijay Kumar Shukla Vs The State of Bihar and Others
Patna High Court · (2007) 113 FLR 140 : (2007) 2 LLJ 1018 : (2007) 1 PLJR 344
Civil Procedure Code, 1908 (CPC) — Section 4Criminal Procedure Code, 1973 (CrPC) — Section 132, 155, 167, 190, 192
High Courts29 Nov 2006Allowed
Daroga Singh and Others Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 325
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 468, 482
High Courts29 Nov 2006Allowed
Sri Ramesh Prasad Singh Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 688
Bihar Finance Act, 1981 — Section 31, 32, 49(1)(F)(J)
High Courts28 Nov 2006Dismissed
Sheo Ranjan Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 598
High Courts28 Nov 2006
Manoj Kumar Sah Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 429
Penal Code, 1860 (IPC) — Section 120B, 323, 380, 406, 419