High Courts20 Dec 2006Dismissed
Rama Devi Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 384
Criminal Procedure Code, 1973 (CrPC) — Section 204, 397, 397(2), 399, 482
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 2 of 60
High Courts20 Dec 2006Allowed
J.K. Datta Vs The State of Bihar and Another
Patna High Court · (2006) 12 PAT CK 0052
High Courts20 Dec 2006Allowed
Sunil Mahto Vs State of Bihar
Patna High Court · (2007) 2 PLJR 307
Penal Code, 1860 (IPC) — Section 395
High Courts20 Dec 2006Allowed
Kamlanand Jha Vs State of Bihar and Others
Patna High Court · (2007) 113 FLR 552 : (2007) 1 PLJR 672
High Courts19 Dec 2006Allowed
M/s Devi Construction Vs State of Bihar and Others
Patna High Court · (2008) 3 PLJR 335
High Courts19 Dec 2006Dismissed
Gauri Shankar Prasad Singh and Others Vs Baid Nath Prasad Singh
Patna High Court · (2006) 12 PAT CK 0050
High Courts19 Dec 2006Dismissed
Asha Kumari Giri Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 468
High Courts19 Dec 2006Dismissed
Hardowar Singh Vs Jai Prakash University and Others
Patna High Court · (2007) 1 PLJR 673
High Courts19 Dec 2006Allowed
M/s Bhagwati Prasad and Company Vs State of Bihar and Others
Patna High Court · (2007) 1 BLJR 484 : (2009) 2 PLJR 506
Constitution of India, 1950 — Article 14
High Courts19 Dec 2006Allowed
Deo Sundari Devi and Others Vs Ramanuj Singh and Others
Patna High Court · (2006) PLJR 49
Evidence Act, 1872 — Section 90
High Courts19 Dec 2006
Chandra Shekhar Singh Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 515 : (2007) 3 PLJR 324
Penal Code, 1860 (IPC) — Section 406, 420
High Courts19 Dec 2006Allowed
Vijoy Kumar Jha Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 143
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts18 Dec 2006Allowed
Suresh Pal and Another Vs State of Bihar and Another
Patna High Court · (2007) 1 PLJR 650
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 233(3)Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Dec 2006
Smt. Kalawati Devi and Others Vs Umesh Yadav and Others
Patna High Court · (2007) 2 PLJR 537
Motor Vehicles Act, 1988 — Section 140, 163(a)
High Courts18 Dec 2006
Arun Kumar Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 606
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(8)
High Courts18 Dec 2006Allowed
Oriental Insurance Co. Vs Nirmala Saran and Others
Patna High Court · (2007) 113 FLR 726 : (2007) 1 PLJR 780
High Courts18 Dec 2006
Prem Chandra Mishra Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 372
Bihar Industrial Area Development Authority Act, 1974 — Section 2(f), 3
High Courts18 Dec 2006Dismissed
Awadhesh Chandra Sinha Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 366
High Courts18 Dec 2006Dismissed
Ramashray Singh and Others Vs Balmiki Pd. Singh and Others
Patna High Court · (2006) 12 PAT CK 0062
High Courts18 Dec 2006Allowed
Diwakar Prasad Sinha Vs State of Bihar and Others
Patna High Court · (2007) 1 BLJR 571 : (2007) PLJR 405 Supp
Constitution of India, 1950 — Article 311