High Courts05 Dec 1935
Srish Chandra Nandy Vs Ramji Bechar Das and Others
Patna High Court · AIR 1936 Patna 179
Limitation Act, 1963 — Article 48
COURT ARCHIVE
Patna High Court judgments, 1935
275 judgments · page 2 of 14
High Courts04 Dec 1935
Nilkantha Narayan Tewari Vs Debendra Nath Ray
Patna High Court · AIR 1936 Patna 115
Provincial Insolvency Act, 1920 — Section 28(2), 59
High Courts04 Dec 1935
Munshi Mahton and Others Vs Jugeswari Prasad Singh and Others
Patna High Court · AIR 1936 Patna 133
Transfer of Property Act, 1882 — Section 107
High Courts04 Dec 1935
Baldeo Singh and Another Vs Mt. Dheno Goalin
Patna High Court · AIR 1936 Patna 109
Penal Code, 1860 (IPC) — Section 114, 352
High Courts03 Dec 1935
Bhaglu Mahto and Others Vs Ramautar Sah
Patna High Court · AIR 1936 Patna 442 : 164 Ind. Cas. 178
Civil Procedure Code, 1908 (CPC) — Section 65
High Courts03 Dec 1935
Damodar Das and Others Vs Bindeshwari Singh and Another
Patna High Court · AIR 1936 Patna 76
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Dec 1935
Mohamad Yusuf and Others Vs Mohamad Waheed
Patna High Court · AIR 1936 Patna 147
Limitation Act, 1963 — Article 142, 144
High Courts03 Dec 1935
Jokhiram Sagarmal and Others Vs Chaman Choudhry and Others
Patna High Court · AIR 1936 Patna 104
Civil Procedure Code, 1908 (CPC) — Section 41Limitation Act, 1963 — Article 182Santhal Parganas Justice Regulation, 1893 — Section 27
High Courts02 Dec 1935
Sarat Chandra Das Mahapatra and Another Vs Emperor
Patna High Court · AIR 1936 Patna 607
High Courts02 Dec 1935
Sheobalak Prasad Awasthi Vs Jugal Kishore Narain and Another
Patna High Court · AIR 1936 Patna 568
High Courts02 Dec 1935
Secy. of State Vs Amarnath and Others
Patna High Court · AIR 1936 Patna 339
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts29 Nov 1935
Inderdeo Narayan and Others Vs Durga Prasad Singh and Others
Patna High Court · AIR 1936 Patna 59
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 147
High Courts28 Nov 1935
Khublal Singh Vs Ishri Prasad
Patna High Court · AIR 1937 Patna 200
Estates Partition Act, 1897 — Section 81, 99
High Courts27 Nov 1935
Lal Narain Singh and Others Vs Ugeshwardhari Singh and Another
Patna High Court · AIR 1936 Patna 107
High Courts27 Nov 1935
RAMKINKAR BANERJI Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1936) 4 ITR 108
Income Tax Act, 1961 — Section 28, 66
High Courts25 Nov 1935
Tejmal Marwari Vs Jokiram Surajmal and Others
Patna High Court · AIR 1936 Patna 112
Provincial Insolvency Act, 1920 — Section 28, 37, 52
High Courts25 Nov 1935
Ras Behari Mandal and Others Vs Raja Jagadish Chandra Deo Dhaubal Deb
Patna High Court · AIR 1936 Patna 111
High Courts22 Nov 1935
Gabriel Christian Vs Chandra Mohan Missir and Another
Patna High Court · AIR 1936 Patna 45
Limitation Act, 1963 — Section 12