High Courts06 Nov 1935
Gopi Nath Varma Vs Manaur Husain and Others
Patna High Court · AIR 1936 Patna 40
COURT ARCHIVE
Patna High Court judgments, 1935
275 judgments · page 4 of 14
High Courts06 Nov 1935
Bhan Kumar Chand and Another Vs Ajhodhya Prasad Singh and Others
Patna High Court · AIR 1936 Patna 268
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts05 Nov 1935
Bechan Mahton and Others Vs Emperor
Patna High Court · AIR 1936 Patna 37
Penal Code, 1860 (IPC) — Section 147, 186
High Courts05 Nov 1935
Baldeo Narayan Chaudhary and Others Vs Emperor
Patna High Court · AIR 1936 Patna 38
Penal Code, 1860 (IPC) — Section 379
High Courts05 Nov 1935
Hari Mahto Vs Emperor
Patna High Court · AIR 1936 Patna 46
Criminal Procedure Code, 1898 (CrPC) — Section 537(d)Penal Code, 1860 (IPC) — Section 366
High Courts05 Nov 1935
Jyoti Prashad Singh Deo Bahadur Vs Bharat Shah Babu and Others
Patna High Court · AIR 1936 Patna 543
Evidence Act, 1872 — Section 13(a), 13(b)
High Courts04 Nov 1935
Nawalal Jha and Another Vs Emperor
Patna High Court · AIR 1936 Patna 162
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476BPenal Code, 1860 (IPC) — Section 193
High Courts01 Nov 1935Dismissed
Jagdeo Narain Singh and others Vs Tula Singh and others
Patna High Court · (1935) 11 PAT CK 0036
High Courts01 Nov 1935
Rajendra Nath Laha and Another Vs Emperor
Patna High Court · AIR 1937 Patna 191
Penal Code, 1860 (IPC) — Section 397, 411
High Courts31 Oct 1935
Firm Jagannath Rai-Bhagwan Das Vs Basist Narain Singh
Patna High Court · AIR 1937 Patna 195
High Courts30 Oct 1935
Mt. Horil Kuer and Another Vs Rajab Ali and Others
Patna High Court · AIR 1936 Patna 34
High Courts25 Oct 1935
Sashi Bhusan Prasad Singh Vs Dalip Narain Singh and Others
Patna High Court · AIR 1936 Patna 75
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 9
High Courts25 Oct 1935
Raghunath Rai Rambilas, Firm Vs Surajmal Nagarmal, Firm
Patna High Court · AIR 1936 Patna 6
High Courts24 Oct 1935
Secy. of State Vs Kameshwar Singh Bahadur and Another
Patna High Court · AIR 1936 Patna 87
High Courts22 Oct 1935
Aditya Prasad and Others Vs Ishwar Singh and Others
Patna High Court · AIR 1936 Patna 28
High Courts18 Oct 1935
Balbahadur Missir Vs Narbada Prasad and Others
Patna High Court · AIR 1936 Patna 2
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Oct 1935
G. Gallimore Vs Alice Gallimore and Another
Patna High Court · AIR 1936 Patna 15
Divorce Act, 1869 — Section 17, 7
High Courts17 Oct 1935
Nasiruddin Haider Vs Hakim Muhammad Tahir and Others
Patna High Court · AIR 1936 Patna 119
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Oct 1935
Bengal Nagpur Railway Co., Ltd. Vs Hukum Chand Hardat Rai
Patna High Court · 128 Ind. Cas. 798
Contract Act, 1872 — Section 151Penal Code, 1860 (IPC) — Section 403, 407Railways Act, 1989 — Section 72
High Courts16 Oct 1935
Lal Behari Singh Vs Mahabir Mahton and Others
Patna High Court · AIR 1936 Patna 414
Bengal Tenancy Act, 1885 — Section 38Land Registration Act, 1876 — Section 78