COURT ARCHIVE
Patna High Court judgments, 1935
275 judgments · page 3 of 14
High Courts21 Nov 1935
Rameshwar Prasad Narain Singh Vs Kunj Behari Mahto
Patna High Court · AIR 1936 Patna 125
Bengal Tenancy Act, 1885 — Section 70
High Courts21 Nov 1935
Moti Singh and Others Vs Deoki Singh and Others
Patna High Court · AIR 1936 Patna 66
High Courts21 Nov 1935
Raghunandan Gir Vs Deoraj Gir and Another
Patna High Court · AIR 1936 Patna 85
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107
High Courts20 Nov 1935
Ali Khalifa and Others Vs Emperor
Patna High Court · AIR 1936 Patna 103
Penal Code, 1860 (IPC) — Section 109, 359, 366
High Courts20 Nov 1935
Seth Ghadsiram Vs Vice-Chairman, Sambalpur Municipality
Patna High Court · AIR 1936 Patna 101
Bihar and Orissa Municipal Act, 1922 — Section 180(1), 180(5)
High Courts19 Nov 1935
Raghunath Singh and Others Vs Emperor
Patna High Court · AIR 1936 Patna 537
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 323
High Courts18 Nov 1935
Raghuni Prasad Mahto and Others Vs Emperor
Patna High Court · AIR 1936 Patna 249
Criminal Procedure Code, 1898 (CrPC) — Section 512, 54Penal Code, 1860 (IPC) — Section 186
High Courts16 Nov 1935
Ramsundar Sahu Vs Sakhi Sahoo
Patna High Court · AIR 1936 Patna 132
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 25
High Courts15 Nov 1935
Mukund Jha and Others Vs Dhorup Narain Jha and Others
Patna High Court · AIR 1936 Patna 77
High Courts12 Nov 1935
Kinei Majhi and Others Vs Gobind Prasad Singh and Others
Patna High Court · AIR 1936 Patna 44
Criminal Procedure Code, 1898 (CrPC) — Section 147, 203, 438
High Courts12 Nov 1935
Rameshwar Prasad Singh and Another Vs Basdeo Singh and Others
Patna High Court · AIR 1936 Patna 126
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Nov 1935
Sri Krishna Prasad Sinha Vs Emperor
Patna High Court · 164 Ind. Cas. 184
Penal Code, 1860 (IPC) — Section 342, 420, 423, 428
High Courts12 Nov 1935
Sankru Mahto and Others Vs Bhoju Mahato and Others
Patna High Court · AIR 1936 Patna 548
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 Nov 1935
Mohammad Alam Vs Babulal Marwari and Others
Patna High Court · AIR 1936 Patna 18
Provincial Insolvency Act, 1920 — Section 24(4)
High Courts11 Nov 1935
Johabaj Khan Vs Srikrishna Dey and Others
Patna High Court · AIR 1936 Patna 29
Evidence Act, 1872 — Section 101
High Courts11 Nov 1935
Latur Rai and Another Vs Bhagwan Das and Others
Patna High Court · AIR 1936 Patna 80
High Courts11 Nov 1935
Dular Chand Ram and Others Vs (Kumar) Kamakhya Narain Singh
Patna High Court · AIR 1936 Patna 110
High Courts11 Nov 1935
Jang Bahadur Singh Vs Chhabila Koiri
Patna High Court · AIR 1936 Patna 23
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3), 94, 94(c)