High Courts12 Apr 2002
Dumraon Properties and Enterprices Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 719
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 45 of 66
High Courts12 Apr 2002Allowed
Gayatri Devi and Dinesh Kumar Gupta Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 655
Criminal Procedure Code, 1973 (CrPC) — Section 326(1)Essential Commodities Act, 1955 — Section 7
High Courts11 Apr 2002Dismissed
Ajay Kumar Prasad Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 575
High Courts11 Apr 2002
Hem Nandan Sharma Vs The Union of India (UOI) and Others
Patna High Court · (2002) 04 PAT CK 0078
High Courts11 Apr 2002Dismissed
Priya Ranjan Sinha and Others Vs State of Bihar and Others
Patna High Court · (2002) 04 PAT CK 0066
High Courts11 Apr 2002Dismissed
Kamleshwari Pd. Sinha and Others Vs Rukmini Debi and Others
Patna High Court · (2003) 51 BLJR 290 : (2002) 4 PLJR 292
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Apr 2002Allowed
Sanjay Singh Vs State of Bihar and Another
Patna High Court · (2002) 3 PLJR 116
High Courts11 Apr 2002Dismissed
Christy Fried Gram Industry Vs State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1010 : (2002) 2 PLJR 606
Constitution of India, 1950 — Article 226, 47
High Courts11 Apr 2002
Chandra Ketu Singh Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 511
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 409
High Courts11 Apr 2002
Jonoon Sangi Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 577
Bihar Reorganisation Act, 2000 — Section 71Constitution of India, 1950 — Article 315(2)
High Courts11 Apr 2002Allowed
Ramesh Prasad Verma and Rai Brij Mohan Sharma Vs The Union of India and Others
Patna High Court · (2003) 1 PLJR 642
Forest (Conservation) Act, 1980 — Section 2Wild Life (Protection) Act, 1972 — Section 29
High Courts11 Apr 2002Dismissed
Most. Bibi Sahifa Khatoon and Another Vs Bibi Kulsum and Others
Patna High Court · (2002) 4 PLJR 307
Bihar Tenancy Act, 1885 — Section 12, 26
High Courts10 Apr 2002Dismissed
Siva Ram Sharma Vs State of Bihar and Others
Patna High Court · (2002) 2 PLJR 673
Industrial Disputes Act, 1947 — Section 25F
High Courts10 Apr 2002Dismissed
Ram Kumar Singh Vs The Bihar State Schedule Caste Co-operative Development Corporation Limited and Others
Patna High Court · (2002) 2 BLJR 989 : (2002) 2 PLJR 744
Bihar Co-operative Societies Act, 1935 — Section 66B, 66B(2)
High Courts10 Apr 2002Allowed
Mohan Sah Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 610
Penal Code, 1860 (IPC) — Section 395
High Courts09 Apr 2002
Chandramani Devi @ Chandmani Devi Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 634
High Courts09 Apr 2002Allowed
Kamla Kahar and Others Vs State of Bihar
Patna High Court · (2002) 2 BLJR 1012 : (2002) 3 PLJR 303
Penal Code, 1860 (IPC) — Section 114, 302, 307, 323, 325
High Courts09 Apr 2002
Bhupendra Narain Singh Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 588
Bihar School Examination Board Act, 1952 — Section 10A, 4, 4(1), 4(2)
High Courts09 Apr 2002Dismissed
Bishwa Nath Banerjee Vs State Bank of India and Others
Patna High Court · (2002) 04 PAT CK 0056
High Courts09 Apr 2002Dismissed
Chandra Kumar Singh Vs State and Another
Patna High Court · (2002) 3 PLJR 206
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204Penal Code, 1860 (IPC) — Section 500