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Patna High Court judgments, 2002

1,312 judgments · page 44 of 66

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High Courts17 Apr 2002Dismissed

Binod Kahar and Dinanath Kahar @ Dina Kahar Vs The State of Bihar

Patna High Court · (2002) 3 PLJR 106

Penal Code, 1860 (IPC) — Section 397
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High Courts17 Apr 2002Dismissed

Union of India (UOI) Vs The Tata Iron and Steel Company Ltd.

Patna High Court · (2002) 2 BLJR 1006 : (2002) 2 PLJR 695

Railways Act, 1989 — Section 64, 65(2), 66
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High Courts16 Apr 2002Allowed

Prathmik Adhyapak Sangh and Others Vs The State of Bihar and Others The State of Bihar and Others Vs Nagendra Kumar and Others

Patna High Court · (2002) 04 PAT CK 0123

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High Courts16 Apr 2002Dismissed

Union of India (UOI) Vs Bimlesh Prasad Sinha and Others and Chandrika Prasad Kiron and Others

Patna High Court · (2002) 04 PAT CK 0098

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High Courts16 Apr 2002Allowed

Lokman Vs The State of Bihar

Patna High Court · (2002) 2 PLJR 590

Essential Commodities Act, 1955 — Section 7
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High Courts16 Apr 2002Dismissed

Jai Prakash Mandal and Raghubir Sharma Vs Union of India and Others

Patna High Court · (2002) 2 PLJR 729

Customs Act, 1962 — Section 135
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High Courts16 Apr 2002Dismissed

Ram Lal Sah Vs State of Bihar

Patna High Court · (2002) 3 PLJR 294

Criminal Procedure Code, 1973 (CrPC) — Section 294Penal Code, 1860 (IPC) — Section 302
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High Courts15 Apr 2002

Rajesh Kumar Vs The State of Bihar and Others

Patna High Court · (2002) 3 PLJR 621

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High Courts15 Apr 2002Dismissed

Ram Lal Kehari Vs Union of India (UOI) and Others

Patna High Court · (2002) 2 PLJR 700

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High Courts15 Apr 2002Allowed

Rajnath Singh Vs Atul Kumar Sharma and Another

Patna High Court · (2002) 04 PAT CK 0075

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High Courts15 Apr 2002

Suman Kumar Vs The Union of India (UOI) and Others

Patna High Court · (2002) 2 PLJR 584

Bihar Motor Vehicles Rules, 1992 — Rule 226, 226(5), 246, 246(2)
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High Courts15 Apr 2002Allowed

Kishun Lall Vs Chairman and Managing Director, UCO Bank and Others

Patna High Court · (2002) 50 BLJR 983 : (2002) 93 FLR 1198 : (2002) 3 LLJ 157 : (2002) 2 PLJR 612

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High Courts15 Apr 2002Allowed

Arun Kumar and Raghunath Kumar @ Raghunath Kumar Prasad Vs The State of Bihar

Patna High Court · (2002) 2 PLJR 564

Criminal Procedure Code, 1973 (CrPC) — Section 262, 264, 326, 326(1), 326(2)Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 395
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High Courts15 Apr 2002Allowed

Kapil Deo Sahni Vs The State of Bihar

Patna High Court · (2002) 3 PLJR 689

Criminal Procedure Code, 1973 (CrPC) — Section 262, 264, 326(1), 326(2)Essential Commodities Act, 1955 — Section 7
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High Courts15 Apr 2002Dismissed

Union of India (UOI) and Others Vs The Central Administrative Tribunals and Others

Patna High Court · (2002) 2 PLJR 686

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High Courts12 Apr 2002Dismissed

Abhimanyu Choudhary @ Abhimanyu Prasad Choudhary and Others Vs State of Bihar and Another

Patna High Court · (2002) 04 PAT CK 0100

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High Courts12 Apr 2002Allowed

Prabhakar Singh Vs Bihar School Examination Board and Others

Patna High Court · (2002) 2 BLJR 925 : (2002) 2 PLJR 663

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High Courts12 Apr 2002Dismissed

Nawal Kishore Sah Vs The State of Bihar and Others

Patna High Court · (2002) 2 PLJR 713

Criminal Procedure Code, 1973 (CrPC) — Section 340
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High Courts12 Apr 2002Dismissed

Anil Kumar Vs State of Bihar and Others

Patna High Court · (2002) 2 BLJR 1000 : (2002) 2 PLJR 576

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High Courts12 Apr 2002Allowed

Surajdeo Singh @ Surya Nath Singh Vs State of Bihar

Patna High Court · (2002) 04 PAT CK 0063

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