High Courts22 Apr 2002
Binay Kumar Singh Vs Union of India (UOI) and Others
Patna High Court · (2002) 04 PAT CK 0119
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 43 of 66
High Courts22 Apr 2002Dismissed
Santu Singh and Others and Sri Chhote Prasad Karn and Others Vs State of Bihar and Others
Patna High Court · (2002) 04 PAT CK 0103
High Courts22 Apr 2002Allowed
Sabrun Khatoon @ Sabrun, Sahela @ Saleha, Ashma Khatoon @ Asma and Rojni Khatoon @ Rojni Saiyaeen Vs The State of Bihar and Md. Nayeem
Patna High Court · (2002) 2 PLJR 740
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 319, 323, 504
High Courts22 Apr 2002Dismissed
Abhinandan Jha @ Abhed Jha and Another Vs Anant Mishra and Others
Patna High Court · (2002) 04 PAT CK 0040
High Courts22 Apr 2002
Shambhu Sharan Jaiswal Vs The State of Bihar and Others
Patna High Court · (2002) 04 PAT CK 0013
High Courts19 Apr 2002Dismissed
Ramnandan Singh and Others Vs State of Bihar
Patna High Court · (2002) 04 PAT CK 0124
High Courts19 Apr 2002
Pramod Narayan Achal Vs Bihar State Electricity Board and Others
Patna High Court · (2002) 2 BLJR 1094 : (2002) 2 PLJR 585
High Courts19 Apr 2002Allowed
Rajendra Lal and Others Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 84
Penal Code, 1860 (IPC) — Section 323, 330, 353, 427, 457
High Courts19 Apr 2002Allowed
Faujdari Mistry and Others Vs State of Bihar
Patna High Court · (2002) CriLJ 4821 : (2002) 2 PLJR 545
Arms Act, 1959 — Section 25(1)(A), 25(1)(AA), 26, 26(2), 26(3)Criminal Procedure Code, 1973 (CrPC) — Section 100, 29, 360, 94Penal Code, 1860 (IPC) — Section 363, 364, 395, 506
High Courts19 Apr 2002
Braj Kishore Singh and Others Vs Bihar Intermediate Education Council and Others
Patna High Court · (2002) 2 BLJR 986 : (2002) 2 PLJR 633
High Courts19 Apr 2002Dismissed
Krishna Gope Vs State of Bihar
Patna High Court · (2002) 04 PAT CK 0049
High Courts19 Apr 2002Allowed
Maya Shankar Prasad and Others Vs State of Bihar
Patna High Court · (2002) 2 BLJR 1083 : (2002) 2 PLJR 642
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364
High Courts19 Apr 2002Dismissed
Ram Udgar Singh Vs The State of Bihar
Patna High Court · (2002) 04 PAT CK 0033
High Courts19 Apr 2002Allowed
Lal Bahadur Sinha Vs Commissioner of Commercial Taxes and Others
Patna High Court · (2002) 3 PLJR 538
Constitution of India, 1950 — Article 226
High Courts18 Apr 2002Dismissed
Binod Yadav and Another Vs State of Bihar
Patna High Court · (2002) 04 PAT CK 0082
High Courts18 Apr 2002
Sita Ram Prasad Srivastava Vs State of Bihar and Others
Patna High Court · (2002) 2 BLJR 981 : (2002) 2 PLJR 694
High Courts18 Apr 2002Allowed
Satya Narain Prasad Gupta and Another Vs Sri. Sudhir Kumar Singh
Patna High Court · (2002) 2 PLJR 682
Arbitration and Conciliation Act, 1996 — Section 10, 4Limitation Act, 1963 — Section 5
High Courts17 Apr 2002Dismissed
Rajendra Tanti Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 127
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts17 Apr 2002Dismissed
Ram Udit Choudhary @ Nunu Babu Choudhary Vs State of Bihar Ranjushari Jha Vs State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1033
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts17 Apr 2002
Kaushlender Pandey Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 405