High Courts02 May 2002
In Re: Collapse of Established Educational Institutions
Patna High Court · AIR 2003 Patna 3
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 41 of 66
High Courts02 May 2002Allowed
Jagdish Prasad Shrivastava Vs The Bhojpur Rohtas Gramin Bank and Others
Patna High Court · (2002) 3 PLJR 130
High Courts02 May 2002
Some Nath Chakrabarty Vs The State of Bihar and Another
Patna High Court · (2002) 3 PLJR 6
Motor Vehicles Act, 1988 — Section 177Penal Code, 1860 (IPC) — Section 425, 431
High Courts01 May 2002
Rabi Bhushan Prasad Vs The Bihar State Cooperative Marketing Union Patna and Others
Patna High Court · (2002) 3 PLJR 8
High Courts01 May 2002Dismissed
Santosh Kumar Vs State of Bihar and Others
Patna High Court · (2002) 05 PAT CK 0083
High Courts01 May 2002Allowed
Jageshwar Sharma Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 539
Penal Code, 1860 (IPC) — Section 366
High Courts01 May 2002Allowed
Ali Akbar Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 731
High Courts01 May 2002Allowed
Rishabh Raushan and Others Vs State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1141 : (2002) 2 PLJR 759
Bihar School Examination Board Act, 1952 — Section 17
High Courts01 May 2002Dismissed
Arun Kumar Sharma Vs State of Bihar
Patna High Court · (2002) 05 PAT CK 0059
High Courts01 May 2002
Seetaram Singh Vs The State of Bihar and Others
Patna High Court · (2002) 05 PAT CK 0038
High Courts29 Apr 2002Dismissed
Hakim Singh Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 738
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts29 Apr 2002Dismissed
Om Prakash Prasad @ Om Prakash Singh Vs State of Bihar and Others
Patna High Court · (2002) 04 PAT CK 0083
High Courts29 Apr 2002Dismissed
Akhilesh Singh Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 600
Criminal Procedure Code, 1973 (CrPC) — Section 267, 268Prisoners Act, 1900 — Section 29, 29(1), 29(2)
High Courts29 Apr 2002Dismissed
Shyam Chandra Chaudhary Vs State of Bihar and Others
Patna High Court · (2002) 2 PLJR 742
Bihar Reorganisation Act, 2000 — Section 27, 34(1)Constitution of India, 1950 — Article 226, 226(1)
High Courts29 Apr 2002Allowed
Upendra Yadav Vs State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1487 : (2002) 3 PLJR 9
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 210, 319
High Courts29 Apr 2002Dismissed
Sawalia Singh and Others Vs Bihar State Co-operative Land Dev Bank Ltd. and Others
Patna High Court · (2003) 1 PLJR 753
High Courts26 Apr 2002Allowed
Most. Tila Devi and Others Vs Most. Chhatia and Others
Patna High Court · (2002) 2 PLJR 656
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 41 Rule 11, 11
High Courts26 Apr 2002
Om Prakash Tiwari and Others Vs The Election Commission
Patna High Court · (2002) 04 PAT CK 0096
High Courts26 Apr 2002Dismissed
Nathuni Mahto @ Nathuni Pasi Vs State of Bihar
Patna High Court · (2002) 2 BLJR 1134 : (2002) 3 PLJR 226
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts26 Apr 2002
Shakti Steel Pipes and Another Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 217 : (2004) 134 STC 415
Bihar Sales Tax Rules, 1983 — Rule 45