High Courts26 Apr 2002Dismissed
Eastern Food Industries Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 313
State Financial Corporations Act, 1951 — Section 29
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 42 of 66
High Courts25 Apr 2002Allowed
Md. Shamim Ansari Vs State of Bihar and Others
Patna High Court · (2002) 2 PLJR 579
Constitution of India, 1950 — Article 14, 21
High Courts25 Apr 2002Dismissed
Uday Shankar Prasad and Others Vs State of Bihar and Others
Patna High Court · (2002) 04 PAT CK 0059
High Courts25 Apr 2002Allowed
Krishna Prasad Mandal Vs Sabita Devi
Patna High Court · (2003) 1 DMC 94 : (2002) 3 PLJR 425
Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 18, 24, 25
High Courts25 Apr 2002Dismissed
Anjan Sarkar and Another Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 622
High Courts25 Apr 2002Allowed
Awadhesh Kumar Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 445
Penal Code, 1860 (IPC) — Section 209, 302, 34
High Courts24 Apr 2002Allowed
Kishori Prasad Yadav and Others Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 98
Penal Code, 1860 (IPC) — Section 395
High Courts24 Apr 2002
Kalyanpur Cements Ltd. Vs The State of Bihar and Others
Patna High Court · (2002) 04 PAT CK 0102
High Courts24 Apr 2002Dismissed
Nagina Devi and Others Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 733
Bihar Land Reforms Act, 1950 — Section 4
High Courts24 Apr 2002Dismissed
Zainul Abidin Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 83
Penal Code, 1860 (IPC) — Section 395, 414
High Courts24 Apr 2002Allowed
Shambhu Sharma Vs State of Bihar and Another
Patna High Court · (2002) 04 PAT CK 0044
High Courts24 Apr 2002Dismissed
Ram Ashish Singh Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 726
Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 379
High Courts24 Apr 2002Dismissed
Parmanand Singh Vs State of Bihar
Patna High Court · (2002) 3 PLJR 115
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 241, 323, 379, 447, 504
High Courts24 Apr 2002Dismissed
Samajik Uthhan Sangathan Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 3
High Courts23 Apr 2002
Oriental Insurance Company Ltd. Vs Thakuni Devi and Others
Patna High Court · (2002) 2 PLJR 780
Bihar Motor Vehicles Accidents Claims Tribunal Rules, 1961 — Rule 19
High Courts23 Apr 2002Allowed
Ramji Prasad Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2002) 3 PLJR 414
High Courts23 Apr 2002Dismissed
Bihar Pradesh Congress Committee Vs Bihar Vidyapith, Sadaquat Ashram
Patna High Court · (2002) 2 BLJR 1128
High Courts23 Apr 2002Allowed
Ramanuj Singh Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 339
Penal Code, 1860 (IPC) — Section 395
High Courts23 Apr 2002Allowed
National Insurance Co. Ltd. Vs Dukhi Mistry and Others
Patna High Court · (2002) 2 PLJR 727
Motor Vehicles Act, 1988 — Section 147, 147(1), 167
High Courts23 Apr 2002Dismissed
Jago Yadav and Others Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 269
Penal Code, 1860 (IPC) — Section 145, 147, 148, 149, 302