High Courts08 Apr 2002Allowed
Padma Prasad Vs The State of Bihar
Patna High Court · (2002) 04 PAT CK 0106
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 46 of 66
High Courts08 Apr 2002Dismissed
Farhat Neyaz Akhtar Hasni Vs The State of Bihar and Others
Patna High Court · (2002) 04 PAT CK 0067
High Courts08 Apr 2002Dismissed
Ramji Singh Vs Union of India (UOI) and Others
Patna High Court · (2002) 2 PLJR 748
High Courts07 Apr 2002Allowed
Dr. Ajay Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1014
Bihar and Orissa Excise Rules, 1919 — Rule 53
High Courts05 Apr 2002Dismissed
Baban Thakur and Another Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 640
High Courts05 Apr 2002Allowed
Shankar Singh Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 298
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts05 Apr 2002Dismissed
Sugandh Upadhaya Vs The B.S.E.B. and Others
Patna High Court · (2002) 04 PAT CK 0108
High Courts05 Apr 2002
The Bihar State Housing Board and Another Vs The State of Jharkhand and Others Jharkhand State Housing Board and Others Vs The Bihar State Housing Board and Others
Patna High Court · (2002) 2 PLJR 480
Bihar Reorganisation Act, 2000 — Section 65, 66
High Courts05 Apr 2002Dismissed
Shyam Deo Paswan Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 702
High Courts05 Apr 2002Dismissed
Bikrama Singh, Bharat Singh and Dhirendra Narain Singh Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 767
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 324, 325
High Courts05 Apr 2002Dismissed
Parsuram Paswan Vs The State of Bihar
Patna High Court · (2002) 04 PAT CK 0001
High Courts04 Apr 2002
Ram Naresh Dubey and Another Vs National Thermal Power Corporation Ltd. and Others
Patna High Court · (2002) 2 PLJR 692
High Courts04 Apr 2002Allowed
Subedar Paswan Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 607
Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 324
High Courts04 Apr 2002Dismissed
Md. Nurul Haque Khan Vs Md. Mustafa Khan and Others
Patna High Court · (2002) 04 PAT CK 0057
High Courts04 Apr 2002Dismissed
Kailu Kamat Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 250
Penal Code, 1860 (IPC) — Section 307, 326
High Courts04 Apr 2002
Arun Kumar Mahatha and Others Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 582
Constitution of India, 1950 — Article 14, 254Registration Act, 1908 — Section 30(2)
High Courts03 Apr 2002Dismissed
Munna Singh and Another Vs State of Bihar
Patna High Court · (2002) 04 PAT CK 0047
High Courts02 Apr 2002Dismissed
Ram Jee Singh Vs The Union of India (UOI) and Others
Patna High Court · (2002) 3 PLJR 101
Pension Regulations for Army, 1961 — Regulation 173
High Courts02 Apr 2002Dismissed
Mohammad Hasan Khan and Another Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 23
Bihar Bhoodan Yagna Act, 1954 — Section 11(4), 13
High Courts02 Apr 2002Dismissed
Lal Bahadur Singh Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 638