High Courts09 Dec 2002Dismissed
Rajendra Raut Vs Awadh Kishore Prasad and Others
Patna High Court · (2003) 1 PLJR 333
Payment of Wages Act, 1936 — Section 3
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 4 of 66
High Courts09 Dec 2002Allowed
Sukhdeo Rai and Others etc. etc. Vs The State of Bihar and Others
Patna High Court · (2002) 12 PAT CK 0058
High Courts09 Dec 2002
Union of India (UOI) Vs Malti Kunwar
Patna High Court · (2003) ACJ 1728 : (2003) 1 PLJR 379
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123, 124A, 2
High Courts05 Dec 2002Allowed
Guneshwar Tatma Vs Sri Manbodh Sharma and Others
Patna High Court · (2003) 3 CivCC 263 : (2003) 1 PLJR 305 : (2004) 1 RCR(Civil) 182
High Courts05 Dec 2002
Ram Pukar Singh and Others Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 531
Industrial Disputes Act, 1947 — Section 25 FFA, 25F
High Courts05 Dec 2002Dismissed
Brij Kishore Rai and Others Vs The Union of India (UOI) and Others
Patna High Court · (2003) 1 PLJR 249
High Courts05 Dec 2002
Dr. Prem Chandra Jha and Dr. (Smt.) Bibha Jha Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 178
Bihar Service Code, 1952 — Rule 74
High Courts05 Dec 2002Allowed
Pamanand Jha Vs Rajendra Agricultural University and Others
Patna High Court · (2003) 4 PLJR 611
High Courts05 Dec 2002Dismissed
Narayan Prasad Sah and Others Vs State of Bihar and Others
Patna High Court · (2002) 12 PAT CK 0032
High Courts05 Dec 2002Dismissed
Swastic Engineering Works Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 157
Bihar finance Act, 1981 — Section 45
High Courts05 Dec 2002Dismissed
Mangli Devi Vs The Union of India (UOI) and Others
Patna High Court · (2003) 1 PLJR 556
High Courts05 Dec 2002Dismissed
Kamalar Tiwari Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 551
High Courts04 Dec 2002Dismissed
Vijay Shankar Verma and Others Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 378
High Courts04 Dec 2002
The State of Bihar and Others Vs Vimal Prasad and Another
Patna High Court · (2003) 2 PLJR 807
High Courts04 Dec 2002Dismissed
Shri Ram Janki Thakurbari Trust Committee and Another Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 745
High Courts04 Dec 2002
Laldhari Rai and Others Vs State of Bihar
Patna High Court · (2002) 12 PAT CK 0066
High Courts04 Dec 2002Dismissed
Dr. Nawal Kishore Prasad Vs State of Bihar and Others
Patna High Court · (2002) 12 PAT CK 0046
High Courts04 Dec 2002Dismissed
Keshay Kumar Daruka Vs T.M. Bhagalpur University and Others
Patna High Court · (2003) 1 PLJR 555
High Courts04 Dec 2002Allowed
The Publisher and Editor, "Begusarai Times" Vs The District Magistrate and Others
Patna High Court · (2003) 2 PLJR 514
Criminal Procedure Code, 1973 (CrPC) — Section 95Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471Press and Registration of Books Act, 1867 — Section 12, 3, 4
High Courts04 Dec 2002Allowed
Shatrughan Mahto Vs The Bihar State Food and Civil Supplies Corporation and Others
Patna High Court · (2003) 1 PLJR 672