High Courts19 Dec 2002Dismissed
Rungta Irrigation Limited Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 557
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 2 of 66
High Courts18 Dec 2002Dismissed
Dr. Mrs. Santosh Prasad and Others Vs Commissioner of Income Tax
Patna High Court · (2004) 186 CTR 503 : (2003) 261 ITR 687 : (2003) 128 TAXMAN 209
Income Tax Act, 1961 — Section 245D, 245D(4)
High Courts18 Dec 2002Dismissed
Ram Surat Paswan Vs The State of Bihar and Others
Patna High Court · (2002) 12 PAT CK 0052
High Courts18 Dec 2002Allowed
Dr. Ranjan Kumar Akhaury Vs Chief Commissioner of Income Tax and Others
Patna High Court · (2003) 182 CTR 281 : (2003) 261 ITR 385 : (2003) 128 TAXMAN 671
Income Tax Act, 1961 — Section 245C, 245D, 245D(4), 245D(6A)
High Courts18 Dec 2002Dismissed
Dr. Md. Nazim Shamne Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 734
High Courts18 Dec 2002Dismissed
Ram Niranjan Roy Vs The State of Bihar and Others
Patna High Court · (2002) 12 PAT CK 0011
High Courts17 Dec 2002Dismissed
Md. Iqbal @ Dr. Md. Iqbal Alam Vs Nesar Ahmad and Another
Patna High Court · (2003) 2 PLJR 692
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts17 Dec 2002
Binod Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2002) 12 PAT CK 0071
High Courts17 Dec 2002
Subodh Sharma Vs State of Bihar
Patna High Court · (2003) 2 PLJR 173
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 109, 114, 120B, 302, 307
High Courts17 Dec 2002Allowed
Jagat Mohan Prasad Jyoti Vs The Bihar State Electricity Board and Others
Patna High Court · (2002) 12 PAT CK 0028
High Courts17 Dec 2002
Bhojpur-Rohtas Gramin Bank Officers'' Association Vs The Bhojpur-Rohtas Gramin Bank and Others Magadh Gramin Bank Officers'' Association and Another Vs The Chairman, Magadh Gramin Bank and Others
Patna High Court · (2002) 12 PAT CK 0025
High Courts17 Dec 2002Dismissed
Jai Prakash and Others Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 563
High Courts17 Dec 2002Dismissed
Ganesh Jha Vs The Union of India (UOI) and Others
Patna High Court · (2002) 12 PAT CK 0010
High Courts16 Dec 2002
Bijay Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2002) 12 PAT CK 0092
High Courts16 Dec 2002
Hindustan Lever Ltd. and Another Vs State of Bihar and Others
Patna High Court · (2002) 12 PAT CK 0047
High Courts16 Dec 2002Dismissed
Shri Bishwanath Singh Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 101 : (2003) 1 PLJR 566
High Courts16 Dec 2002Allowed
Hirendra Mohan Prasad Vs Bihar State Food and Civil Supply Corporation and Others
Patna High Court · (2002) 12 PAT CK 0001
High Courts13 Dec 2002Allowed
Mural Turi Vs The State of Bihar
Patna High Court · (2002) 12 PAT CK 0056
High Courts13 Dec 2002Allowed
Kailu Singh Vs The State of Bihar
Patna High Court · (2003) 2 PLJR 769
Penal Code, 1860 (IPC) — Section 302, 306, 498A
High Courts13 Dec 2002Dismissed
The Assistant Commissioner(Administration), Kendriya Vidyalaya Sangathan and Others Vs The Central Administrative Tribunal and Others
Patna High Court · (2003) 1 PLJR 558