High Courts28 Nov 2002
Dhaneshwar Sah and Others Vs State of Bihar
Patna High Court · (2003) 51 BLJR 569
Penal Code, 1860 (IPC) — Section 147, 379, 427, 447, 448Probation of Offenders Act, 1958 — Section 3, 4
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 6 of 66
High Courts28 Nov 2002Dismissed
Binod Kumar Yadav Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 215
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6)
High Courts28 Nov 2002Dismissed
The State of Bihar and Others Vs Shamsher Bahadur Singh and Another
Patna High Court · (2003) 2 PLJR 833
High Courts28 Nov 2002Allowed
Jag Dayal Singh, Ishwar Dayal Singh and Ganga Singh Vs State of Bihar
Patna High Court · (2002) 11 PAT CK 0010
High Courts28 Nov 2002Dismissed
Md. Asgar and Another Vs State of Bihar
Patna High Court · (2002) CriminalCC 111
Penal Code, 1860 (IPC) — Section 302, 34, 376
High Courts27 Nov 2002
The Bihar State Tourism Development Corporation Ltd. and Another Vs Sita Ram Yadav
Patna High Court · (2002) 11 PAT CK 0064
High Courts27 Nov 2002
Radha Jha Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 679
High Courts27 Nov 2002
Mosomat Ful Sunder Ojha with Manoj Kumar Ojha Vs State and Another
Patna High Court · (2003) 2 DMC 781 : (2003) 1 PLJR 179
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts27 Nov 2002
Anil Kumar Bajpayee Vs Union of India (UOI) and Others
Patna High Court · (2003) 2 PLJR 414
High Courts27 Nov 2002
The Associated Cement Companies Ltd. Vs State of Bihar and Others
Patna High Court · (2002) 11 PAT CK 0036
High Courts27 Nov 2002Dismissed
Durga Navratnanand Choudhary and Others Vs State of Bihar
Patna High Court · (2003) 51 BLJR 572
Penal Code, 1860 (IPC) — Section 447
High Courts27 Nov 2002Dismissed
Bhagwati Devi @ Rajani Devi Vs State of Bihar
Patna High Court · (2003) 51 BLJR 783
High Courts27 Nov 2002Dismissed
Bachu Singh and Others Vs The State of Bihar
Patna High Court · (2003) 1 BLJR 568
Penal Code, 1860 (IPC) — Section 419, 420, 467
High Courts27 Nov 2002Allowed
Annach Kumahar @ Annahach Kumahar and Others Vs State of Bihar
Patna High Court · (2004) 1 DMC 264 : (2003) 1 PLJR 381
Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts27 Nov 2002
suo motu Vs The State of Bihar and Others
Patna High Court · (2002) 11 PAT CK 0014
Bihar Municipal Act, 1922 — Section 51BBihar Panchayat Raj Act, 1993 — Section 22Constitution of India, 1950 — Article 243G, 243W
High Courts26 Nov 2002Allowed
Singheshwar Manjhi and Muneshwar Manjhi Vs State of Bihar
Patna High Court · (2003) 1 PLJR 705
Penal Code, 1860 (IPC) — Section 395
High Courts26 Nov 2002Allowed
Gupteshwar Singh and Others Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 84 : (2003) 1 PLJR 42
High Courts26 Nov 2002
Ramchandra Chowdhary and Others Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 113
High Courts26 Nov 2002
Rajiv Ranjan Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 112
High Courts26 Nov 2002Allowed
Pooja Engineers Private Ltd. Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 21 : (2003) 1 PLJR 297 : (2004) 138 STC 480
Bihar Finance Act, 1981 — Section 42Bihar Sales Tax Rules, 1983 — Rule 34