High Courts15 Nov 2002Allowed
Arjun Patel Vs State of Bihar
Patna High Court · (2003) 1 PLJR 259
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 8 of 66
High Courts14 Nov 2002Allowed
Jadu Nandan Singh @ Jadu Narain Singh Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 167
High Courts14 Nov 2002
Ram Chandra Singh Vs The Director, Bihar Hindi Granth Academy and Others
Patna High Court · (2002) 11 PAT CK 0047
High Courts14 Nov 2002
Smt. Balkeshari Devi Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 408
High Courts14 Nov 2002Dismissed
Boniface Hembrom and Others Vs The State of Bihar and Others
Patna High Court · (2002) 11 PAT CK 0021
High Courts13 Nov 2002Dismissed
Jayanti Industries Vs Bihar State Electricity Board and Others
Patna High Court · (2002) 11 PAT CK 0072
High Courts13 Nov 2002
Krishna Dubey Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 350
Bihar Panchayat Raj Act, 1993 — Section 22Constitution of India, 1950 — Article 243
High Courts13 Nov 2002
Raghunandan Singh Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 316
Employees State Insurance Act, 1948 — Section 75(1)
High Courts13 Nov 2002Allowed
Smt. Sunita Devi Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 256
High Courts13 Nov 2002Allowed
Mostt. Jaya Mishra Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 120
High Courts13 Nov 2002Allowed
Tripti Narayan Singh Vs The Union of India (UOI) and Others
Patna High Court · (2003) 1 PLJR 38
High Courts13 Nov 2002Dismissed
Ramji Singh Vs State of Bihar
Patna High Court · (2002) 11 PAT CK 0057
Penal Code, 1860 (IPC) — Section 304, 325
High Courts13 Nov 2002Dismissed
Anil Srivastava Vs The State Bank of India and Others
Patna High Court · (2003) 2 PLJR 289
High Courts13 Nov 2002Allowed
Jai Chand Prasad Rai and Another Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 157
Bihar Panchayat Raj Act, 1993 — Section 18(5)
High Courts12 Nov 2002Dismissed
Rabindra Sah Vs State of Bihar
Patna High Court · (2003) 1 PLJR 630
Penal Code, 1860 (IPC) — Section 302
High Courts01 Nov 2002Dismissed
Shyam Prasad Chaudhary and Others Vs The State of Bihar and Others
Patna High Court · (2002) 11 PAT CK 0058
High Courts01 Nov 2002Dismissed
The State Bank of India and Others Vs Vijay Das
Patna High Court · (2003) 2 PLJR 812
High Courts01 Nov 2002Dismissed
Lal Rai Vs Bihar State Electricity Board and Others
Patna High Court · (2002) 3 PLJR 133
High Courts01 Nov 2002Allowed
Ismail Mia Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 617
Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Nov 2002Dismissed
Sone Lal Rai Vs The Bihar State Electricity Board and Others
Patna High Court · (2002) 3 PLJR 133