High Courts04 Feb 1955Dismissed
Chaturbhuj Sahai Vs Chairman, Board of Directors, Bihar State Co-operative Bank Ltd.
Patna High Court · AIR 1955 Patna 223
Constitution of India, 1950 — Article 13, 19(1), 19(6), 311
COURT ARCHIVE
Patna High Court judgments, 1955
155 judgments · page 8 of 8
High Courts01 Feb 1955
Jugal Kishore Ramgopal Vs The State of Bihar
Patna High Court · AIR 1955 Patna 473
Bihar Sales Tax Act, 1947 — Section 13(5), 9(5)Bihar Sales Tax Rules, 1959 — Rule 37, 64
High Courts01 Feb 1955
Ramsakal Koiri and Others Vs The State
Patna High Court · AIR 1955 Patna 268 : (1955) CriLJ 979
Criminal Procedure Code, 1898 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 302, 326, 34
High Courts31 Jan 1955
Commr. of Income Tax Vs Agardih Colliery Co.
Patna High Court · AIR 1955 Patna 225 : (1955) 27 ITR 540
Income Tax Act, 1922 — Section 26A
High Courts25 Jan 1955
Mahasukh Ram Madan Lal Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 420 : (1955) 27 ITR 596
High Courts25 Jan 1955
Chintamani Saran Nath Sah Deo Vs Commissioner of Income Tax
Patna High Court · AIR 1955 Patna 480 : (1956) 29 ITR 739
Income Tax Act, 1922 — Section 12, 4, 6
High Courts25 Jan 1955Dismissed
Arjun Singh and Others Vs Matukdhari Singh and Others
Patna High Court · AIR 1955 Patna 391 : (1955) 3 BLJR 192
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4, Order 41 Rule 22(4)
High Courts24 Jan 1955Dismissed
Mundrika Prasad Singh Vs Mst. Kachnar Kuer and Others
Patna High Court · AIR 1955 Patna 362 : (1955) 3 BLJR 193
High Courts24 Jan 1955
Radhanath Jha Vs Bacha Lal Jha and Others
Patna High Court · AIR 1955 Patna 370 : (1955) 3 BLJR 489
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts21 Jan 1955Dismissed
Devakumar Mishra Vs Rupak Ltd.
Patna High Court · AIR 1955 Patna 486 : (1955) 3 BLJR 217
Companies Act, 1913 — Section 38
High Courts19 Jan 1955Dismissed
Ishodanand Biswas and Others Vs The State
Patna High Court · AIR 1955 Patna 396 : (1955) 3 BLJR 219 : (1955) CriLJ 1277
Arms Act, 1959 — Section 19Constitution of India, 1950 — Article 20, 20(2)Criminal Procedure Code, 1898 (CrPC) — Section 235, 235(1), 236, 403, 403(2)
High Courts19 Jan 1955Allowed
Gopi Kishore Prasad Vs State of Bihar
Patna High Court · AIR 1955 Patna 372 : (1955) 3 BLJR 154
Constitution of India, 1950 — Article 226, 311(2)
High Courts14 Jan 1955Dismissed
Mt. Bibi Kubra Begum and Another Vs Jainandan Prasad and Others
Patna High Court · AIR 1955 Patna 270 : (1955) 3 BLJR 346
Transfer of Property Act, 1882 — Section 53
High Courts06 Jan 1955
Bhuramal Paluram Vs Commissioner of Income Tax
Patna High Court · AIR 1955 Patna 342 : (1955) 3 BLJR 76 : (1955) 28 ITR 62
Income Tax Act, 1961 — Section 26A, 26APowers of Attorney Act, 1882 — Section 2