High Courts24 Mar 1955
Motipur Sugar Factory Ltd. Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 389 : (1955) 28 ITR 128
Income Tax Act, 1961 — Section 10(1), 10(2), 10(2)(xv)
COURT ARCHIVE
Patna High Court judgments, 1955
155 judgments · page 7 of 8
High Courts24 Mar 1955Allowed
Birendra Pd. Sukul and Others Vs Shyam Nandan Sahai and Others
Patna High Court · AIR 1955 Patna 333 : (1955) 3 BLJR 307
Limitation Act, 1908 — Article 182, 182(2)
High Courts23 Mar 1955Dismissed
Brajnandan Prasad and Another Vs State of Bihar and Others
Patna High Court · AIR 1955 Patna 353
Bihar and Orissa Subordinate Services (Discipline and Appeal) Rules, 1935 — Rule 2Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 14, 16, 311, 320
High Courts23 Mar 1955Dismissed
Jadunandan Prasad and Others Vs Bhagwat Mahton and Others
Patna High Court · AIR 1955 Patna 350 : (1955) 3 BLJR 253
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 47, 47(1), 47(2)
High Courts23 Mar 1955Dismissed
Gaya Prasad Vs Union of India (UOI) and Others
Patna High Court · AIR 1955 Patna 305
Constitution of India, 1950 — Article 226, 311(2)Railway Establishment Code — Rule 135
High Courts22 Mar 1955Dismissed
Kameshwar Singh Vs Krishnanand Singh and Others
Patna High Court · AIR 1955 Patna 423 : (1955) 3 BLJR 273
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 11
High Courts18 Mar 1955
Gobardhan Joshi and Another Vs The State of Bihar and Others
Patna High Court · AIR 1957 Patna 340
Constitution of India, 1950 — Article 19(1), 226Motor Vehicles Act, 1939 — Section 47, 64A
High Courts18 Mar 1955Dismissed
Raghubans Mani Prasad Narain Singh and Others Vs Hardeo Singh and Others
Patna High Court · AIR 1955 Patna 393 : (1955) 3 BLJR 318
Civil Procedure Code, 1908 (CPC) — Section 100, 11
High Courts16 Mar 1955Dismissed
Sarangdhar Singh and Another Vs Lakshmi Narayan Wahi
Patna High Court · AIR 1955 Patna 320 : (1955) 3 BLJR 282
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, 9Contract Act, 1872 — Section 25(3)Limitation Act, 1908 — Section 19
High Courts16 Mar 1955
The State of Bihar Vs Katihar Jute Mills Ltd.
Patna High Court · (1956) 7 STC 177
Bihar Sales Tax Act, 1944 — Section 21(1), 5(2)(a)(v)
High Courts15 Mar 1955Dismissed
Fateh Singh Vs The State
Patna High Court · AIR 1955 Patna 470 : (1955) CriLJ 1616
Bihar Land Reforms Act, 1950 — Section 3Bihar Wakf Act, 1947 — Section 58(1), 65(1)Constitution of India, 1950 — Article 246
High Courts15 Mar 1955Dismissed
Nand Kumar Singh Vs Chander Kishore Saran
Patna High Court · AIR 1956 Patna 377 : (1955) 3 BLJR 337
Evidence Act, 1872 — Section 101, 102, 103Succession Act, 1925 — Section 63
High Courts15 Mar 1955Allowed
Basdeo Prasad Panjiar Vs Brahma Nand Prasad Gupta
Patna High Court · AIR 1955 Patna 368 : (1955) 3 BLJR 243
Bihar and Orissa Municipal Act, 1922 — Section 20(2)Bihar Municipal Election Petition Rules, 1941 — Rule 16(1)Constitution of India, 1950 — Article 227
High Courts15 Mar 1955
SAILENDRA NARAYAN BHANJ DEO Vs ASSISTANT COLLECTOR OF AGRICULTURAL Income Tax, ORISSA.
Patna High Court · (1956) 30 ITR 801
High Courts04 Mar 1955
Mangilal Rungta Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 366 : (1955) 3 BLJR 263 : (1955) 28 ITR 167
Income Tax Act, 1961 — Section 66(2)
High Courts22 Feb 1955
Gulab Chand Prasad and Others Vs Lachuman Sah and Others
Patna High Court · AIR 1955 Patna 413
Provincial Insolvency Act, 1920 — Section 20, 28, 4, 4(3), 53
High Courts21 Feb 1955Dismissed
Kishori Chandra and Another Vs Suraj Narain Singh and Others
Patna High Court · AIR 1955 Patna 386 : (1955) 3 BLJR 239
Limitation Act, 1908 — Article 12, 144, 44, 8
High Courts21 Feb 1955
Hiraluxmi Pandit Vs Income Tax Officer
Patna High Court · AIR 1955 Patna 404 : (1955) 27 ITR 643
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 21, 25Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 63, 80Evidence Act, 1872 — Section 101, 102, 103, 67
High Courts15 Feb 1955Allowed
Satruhar Prasad Singh and Others Vs Sudip Narain and Another
Patna High Court · AIR 1955 Patna 408 : (1955) 3 BLJR 210
Civil Procedure Code, 1908 (CPC) — Section 50, 52
High Courts04 Feb 1955Dismissed
Ramnath Prasad Vs The Collector of Darbhanga and Others
Patna High Court · AIR 1955 Patna 345
Bihar and Orissa Excise Act, 1915 — Section 42Constitution of India, 1950 — Article 226